Tribunals and Commissions20 Oct 2010Dismissed
Acit (Tds) 1(1) Vs Accenture services P ltd
Income Tax Appellate Tribunal · (2010) 10 ITAT CK 3761
Income Tax Rules, 1962-Rule 5Income Tax Act, 1961-Section 28, 29, 30, 31, 32, 32A, 33, 34, 35, 36, 37, 38, 39, 40, 41, 133, 194, 194C, 194I, 197I, 201(1), 201(1A)Motor Vehicles Act, 1988-Section 32