Tribunals and Commissions23 Sept 2026
Ashok Garg Vs ITO Ward 51(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5585
Income Tax Act, 1961-Section 143(2), 143(3), 144B, 147, 250, 133(6), 69C, 270A, 271AAC, 234A, 234B, 234C, 37(1)GST Act
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,642 judgments · page 11 of 333
Tribunals and Commissions23 Sept 2026Allowed
Sinni Polymers Private Limited Vs ACIT, Central Circle 32
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5584
Income Tax Act, 1961-Section 68, 69C, 119, 127, 132, 143(2), 143(3), 144, 147, 148, 151, 153C, 148B, 250Finance Act, 2015
Tribunals and Commissions23 Sept 2026
Shri Parvesh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5582
Income-tax Act, 1961-Section 132, 148, 142(1), 69A
Tribunals and Commissions23 Sept 2026Allowed
Seth Hari Ram Rameti Devi Bhiwani Wala Charitable Trust Vs CIT Exemption
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5579
Income Tax Act, 1961-Section 12A, 12AB, 12A(1)(ac)(ii)
Tribunals and Commissions23 Sept 2026
Prem Narain & Company Vs Deputy / Assistant Commissioner Of Income Tax/Income-Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5578
Tribunals and Commissions23 Sept 2026Allowed
Kuldeep Bishnoi Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5577
Income Tax Act, 1961-Section 153A, 69A, 132, 132(4), 132(4A), 292C, 131A, 131(A), 158B, 158HProhibition of Benami Property Transactions Act-Section 19(1)
Tribunals and Commissions23 Sept 2026Allowed
Vishawjeet Sangwan Vs AO Ward-5
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5602
Income Tax Act, 1961-Section 271D, 269SS, 273B
Tribunals and Commissions23 Sept 2026Allowed
Surender Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5601
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions23 Sept 2026
Donaldson Company Inc. Vs ACIT Intl Taxation
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5600
Income Tax Act, 1961-143(3), 144C(13)
Tribunals and Commissions23 Sept 2026Allowed
Priyanka Aggarwal Vs Income Tax Officer, Ward 43(6), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5599
Income Tax Act, 1961-Section 271D, 250, 68, 44AD, 115BBEHaryana VAT Act
Tribunals and Commissions23 Sept 2026Allowed
Deepti Chawla Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5594
Income-tax Act, 1961-Section 147, 148
Tribunals and Commissions23 Sept 2026Dismissed
Anil Bansal Vs Deputy Commissioner Of Income Tax Central Circle 27 Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5592
Income Tax Act, 1961-Section 153A, 153D, 132A, 69A, 156
Tribunals and Commissions23 Sept 2026Dismissed
ACIT Vs Maharishi Markandeshwar Trust
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5591
Income Tax Act, 1961-Section 11(1)(d)
Tribunals and Commissions23 Sept 2026Allowed
Ess Kay Laminations Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5688
Income-tax Act, 1961-Section 132, 133A, 139, 142, 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A
Tribunals and Commissions23 Sept 2026Allowed
Bucher Hydraulics Private Limited Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax/ Income-tax Officer, National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5687
Income Tax Act, 1961-Section 142(1), 143(2), 143(3), 144B, 144B(6)(v), 144B(8), 144C, 144C(5), 144C(13), 148, 153, 153(1), 153(4), 153B, 270A, 92CA(1), 92CA(3)Income Tax Appellate Tribunal Rules, 1963-Rule 11Information Technology Act, 2000-Section 13
Tribunals and Commissions23 Sept 2026Allowed
Satvinder Singh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5685
Income-tax Act, 1961-Section 144, 148A, 143(2), 69A, 144B, 147, 271AAC(1)
Tribunals and Commissions23 Sept 2026Allowed
Satvinder Singh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5684
Income-tax Act, 1961-Section 144, 148A, 143(2), 69A, 144B, 147, 271AAC(1)
Tribunals and Commissions23 Sept 2026Allowed
Income Tax Officer Vs Raj Malhotra
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5683
Income-tax Act, 1961-Section 144, 68, 143(2), 142(1)Income Tax Rules-Sub Rule 46A
Tribunals and Commissions23 Sept 2026Dismissed
Ankur Sharma Vs CIT(Appeals), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5679
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions23 Sept 2026Allowed
Bhavya Bishnoi Vs DCIT, CC-32
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5665
Income Tax Act, 1961-Section 153A, 69C, 132, 142(1), 132(4A), 292C, 132(4), 158B, 158H