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Income Tax Appellate Tribunal judgments

6,848 judgments · page 29 of 343

Tribunals and Commissions07 Sept 2026Allowed

ISR Clothing Private Limited Vs ITO, Ward 12(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6307

Income Tax Act, 1961-Section 147, 144, 144B, 253(3), 139(1), 148A(d), 148, 142(1), 69C, 115BBE, 249(2), 250(6), 250(4), 253, 260AIncome-tax Act, 2025-Section 359(4), 359(3)(b), 362(1), 365
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Tribunals and Commissions07 Sept 2026Allowed

Ashok Kumar Singh Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6298

Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148A(d), 148, 148(b), 69A
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Tribunals and Commissions07 Sept 2026

DCIT Vs. I Energizer Holdings Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6294

Income Tax Act, 1961-Section 142(1), 144, 6(3), 6(3)(ii), 9(1), 124 to 127, 132, 153C, 144C, 144C(1), 144C(5), 144C(13), 144C(15)(i), 144C(15)(b), 153, 153B, 92CA(3), 292BFinance (2) Act, 2009
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Tribunals and Commissions07 Sept 2026Allowed

Lauls Private Limited Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6281

Income Tax Act, 1961-Section 250, 144B, 147, Explanation 1 to Section 147, first proviso to Section 147, 148, 143(2), 32, 143(3), 154
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Tribunals and Commissions07 Sept 2026Allowed

Nitesh Kumar Vs TDS

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6280

Income Tax Act, 1961-Section 250, 194-IA, 154, 201(1), 206AA
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Tribunals and Commissions07 Sept 2026

Ashok Kumar Singh Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4306

Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148A(d), 148, 69A, 148(b)
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