Income Tax Appellate Tribunal Judgments

Income-tax Act, 1961-Section 194-I, 139(1), 143(1), 205, 199, 201, 192, 194A, 194B, 194BB, 194C, 194D, 194E, 194EE, 194F, 194G, 194H, 194J, 194K, 195, 196A, 196B, 196C, 196D, 200, 202, 203, 190, 191, 233, 234, 193, 194, 194DA, 194LB, 194LC, 194LD, 198, 201(1A), 201(2), 221, 271C, 276B, 273B, 278AA, 192(IA), Rule 37BATaxation Laws (Amendment) Act, 1970Direct Tax Laws (Amendment) Act, 1987

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Tribunals and Commissions31 Aug 2026

Aparajita Foundation Vs PCIT Central

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6641

Income-tax Act, 1961-Section 12A(1)(ac)(ii)

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Tribunals and Commissions31 Aug 2026

DCIT Central Circle 32 Vs M/s Aditya Infotech Ltd

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6678

Income Tax Act, 1961-Section 143(3), 143(2), 133(6)Income Tax Rules, 1962-Rule 46A(1), 46A(2)

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Tribunals and Commissions31 Aug 2026Partly Allowed

Income Tax Officer Vs Singhal Securities Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6677

Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 145(3), 144B, 144C, 144, 145, 145(2)

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Tribunals and Commissions31 Aug 2026Allowed

Income Tax Officer Vs Singhal Securities Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6676

Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 145(3), 144B, 144C, 144, 145(2)

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Tribunals and Commissions31 Aug 2026Partly Allowed

Kapil Sahni Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6675

Income-tax Act, 1961-Section 147, 144B, 139(1), 44AB

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Tribunals and Commissions31 Aug 2026

Joint Commissioner Of Income Tax, (OSD) O/O DCIT, Central Circle-I Vs Starcity Real Estates Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6674

Income Tax Act, 1961-Section 143(3), 68, 133(6), 147, 69C

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Tribunals and Commissions31 Aug 2026Allowed

Narayan Chandra Giri Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6585

Income Tax Act, 1961-Section 250, 68, 143(2), 142(1), 271AAC, 115BBE, 145(3), 234B and 234D, 131, 133(6), 69A, 69

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Tribunals and Commissions31 Aug 2026

HCL Infosystems Ltd. Vs Deputy Commissioner Of Income Tax, Circle-10(1), Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6583

Income Tax Act, 1961-Section 271(1)(c), 143(3), 14A, 35ABB, 274 read with Section 271

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Tribunals and Commissions31 Aug 2026Dismissed

Vandematram Educational Trust Vs CIT (E) Chandigarh

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6582

Income Tax Act, 1961-Section 12A(1)(ac)(ii), 11, 12, 13, 12AB, 12AA(1)(b)(i)SARFAESI Act

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Tribunals and Commissions31 Aug 2026

Krrish Shalimar Projects Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6581

Income Tax Act, 1961-Section 201(1), 194C, 196

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Tribunals and Commissions31 Aug 2026Allowed

Shashi Kala Soni Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6580

Income Tax Act, 1961-Section 250, 143(3), 127, 153C, 143(2), 142(1), 153A, 271AAC, 132

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Tribunals and Commissions31 Aug 2026Dismissed

Joint Commissioner Of Income Tax (OSD), Central Circle-I, Noida Vs M/S Rudra Buildwell Homes Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6578

Income-tax Act, 1961-Section 143(3), 270A, 145(1), 145(3), 44ABFinance Act, 1994-Chapter V

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