Tribunals and Commissions31 Aug 2026
Shyam Sunder Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6553
Income-tax Act, 1961-Section 147, 143(3), 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 36 of 343
Tribunals and Commissions31 Aug 2026
M/S HSB Home Solutions Ltd. Vs ACIT, Central Circle-15
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6551
Income Tax Act, 1961-Section 250, 133A, 148, 143(3), 147/148, 132, 153C, 147
Tribunals and Commissions31 Aug 2026Dismissed
M/s. CCL International Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6548
Income-tax Act, 1961-Sections 143(3), 147, 147 1st proviso, 148
Tribunals and Commissions31 Aug 2026Dismissed
Income Tax Officer Vs Sachin Sharma
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6541
Income Tax Act, 1961-Section 250, 115BBE, 132, 133A, 143(2), 142(1), 68, 69A, 143(3)/144BCGST/HGST/IGST Act, 2017-Section 73
Tribunals and Commissions31 Aug 2026Dismissed
Income Tax Officer Vs M/s. Rose Gate Estates Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6534
Income-tax Act, 1961-Section 143(3), 143(2), 142(1), 68, 10(23FB), 251(1)Income Tax Rules, 1962-Rule 46AIndian Stamp Act, 1889-Section 42
Tribunals and Commissions31 Aug 2026Partly Allowed
M/s Kundan Mal Roop Chand Jewellers Pvt Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6531
Income Tax Act, 1961-Section 143(3), 133A, 115BBE
Tribunals and Commissions31 Aug 2026Allowed
Asst. CIT Vs KDP Buildwell Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6529
Income-tax Act, 1961-Section 250, 144, 143(2), 142(1), 37(1), 250(4)Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions31 Aug 2026Allowed
Basera Interiors & Builders P. Ltd. Vs Deputy Commissioner Of Income Tax, Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6528
Income Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 68, 250(6), 234A, 234B, 234C, 274, 271(1)(c)
Tribunals and Commissions31 Aug 2026
Income Tax Officer, Ward-73(2) TDS Vs Ashutosh Infra Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6527
Income-tax Act, 1961-Section 250, 201(1), 201(1A), 194C, 133A, 196, Chapter VII-B, Chapter XVII-B
Tribunals and Commissions31 Aug 2026Allowed
B K Educational Services Pvt Ltd Vs ITO Ward 4 (1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6763
Income-tax Act, 1961-Section 144; Section 147; Section 148; Section 151; Section 148A(b); Section 148A(d)
Tribunals and Commissions31 Aug 2026
Income Tax Officer Vs Reena Jain
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6762
Income Tax Act, 1961-Section 143(3), 69A, 142(1)
Tribunals and Commissions31 Aug 2026Partly Allowed
Nidhish Gupta Vs ITO Ward 3
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6760
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions31 Aug 2026
Pankaj Soni Vs ITO Ward 28(5), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6420
Income-tax Act, 1961-Section 143(3), 24(b)
Tribunals and Commissions31 Aug 2026
DCIT Central Circle 32 Vs M/s Aditya Infotech Ltd
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6417
Income Tax Act, 1961-Section 143(3), 143(2), 133(6)Income Tax Rules, 1962-Rule 46A, 46A(1), 46A(2)
Tribunals and Commissions31 Aug 2026
Dev Shiksha Samiti Vs ITO Exemptions Rohtak
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6416
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii)
Tribunals and Commissions31 Aug 2026Allowed
Sheesh Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6415
Income-tax Act, 1961-Section 250Limitation Act, 1963-Section 51
Tribunals and Commissions31 Aug 2026Allowed
Gau Raksha Seva Samiti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6414
Income-tax Act, 1961-Section 250; Section 154; Section 253(5); Section 143(1); Section 11(1B); Section 11(2)
Tribunals and Commissions31 Aug 2026Partly Allowed
M/s Kundan Mal Roop Chand Jewellers Pvt Ltd. & Ors. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6387
Income Tax Act, 1961-Section 143(3), 133A, 115BBE
Tribunals and Commissions31 Aug 2026Allowed
Income Tax Officer, Ward-18(1), Income Tax Department Vs Nand Gopal Marketing Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6383
Income-tax Act, 1961-Section 250, 143(3), 68, 115BBE, 133(6), 254(1)Income-tax Act, 2025-Section 363(1)
Tribunals and Commissions31 Aug 2026Allowed
Mithu Vs Income Tax Officer, Ward-1, Hisar
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6380
Income Tax Act, 1961-Section 250, 147, 144, 148, 149, 251(1)(a), 148A(b), 148A(d)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020