Tribunals and Commissions19 Aug 2026
Sledgehammer Foundation Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6652
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 80G(5)(ii), 12A, 127
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 47 of 343
Tribunals and Commissions19 Aug 2026
Sunder Lal & Sons Charitable Trust Vs CIT (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6651
Income Tax Act-Section 12AB(1)(b)(ii), 12AB(4), clause (a) of the Explanation to Section 12AB(4), (e) of the Explanation to Section 12AB(4), 2(15), 12A, 115BBCSocieties Registration Act, XXI of 1860
Tribunals and Commissions19 Aug 2026
Vaibhav Garg Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6650
Income Tax Act, 1961-Section 250, 153C, 153C(1), first proviso to Section 153C(1), 153C(3), 153A, 153A(1), second proviso to Section 153A(1), Explanation 1 to Section 153A(1), 4th proviso to Section 153A(1), 139, 139(1), 143(2), 143(3), 153D, 68, 69A, 69C, 271(1)(C), 147, 148, 149, 151, 153, 142(1), 132, 132AFinance Act, 2021
Tribunals and Commissions19 Aug 2026Allowed
Priy Ranjan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6649
Income-tax Act, 1961-Section 144
Tribunals and Commissions19 Aug 2026Allowed
Anil Tyagi Vs. ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6646
Income-tax Act, 1961-Section 143(3), 147, 2(29)Code of Civil Procedure-Section 2(11)
Tribunals and Commissions19 Aug 2026
Seema Kumari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6644
Income-tax Act, 1961-Section 147, 69A
Tribunals and Commissions19 Aug 2026Allowed
Bimla Gola Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6643
Income-tax Act, 1961-Section 147, 144, 148A, 56(2)(vii), 149(1)(b)
Tribunals and Commissions19 Aug 2026Allowed
Sompal Singh Vs Income Tax Officer, Muzaffarnagar Ward-3(1)(4)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6642
Income-tax Act, 1961-Section 147
Tribunals and Commissions19 Aug 2026Allowed
GCL (India) Pvt. Ltd. Vs ACIT(OSD)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6421
Income Tax Act, 1961-Section 250, 143(2), 142(1), 133(6), 68, 147, 148, 250(6)
Tribunals and Commissions19 Aug 2026Allowed
Senatech India Pvt. Ltd. Vs DC/ACIT TP 3(2)(2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6419
Income Tax Act, 1961-Section 250, 271G, 273B, 274, 275, 92CA, 92CA(2), 92CA(3), 92D, 92D(1), 92D(3)Income Tax Rules-Rule 10D, 10D(1), 10D(1)(iii), 10D(3)
Tribunals and Commissions19 Aug 2026Dismissed
ACIT, Circle-1(2) Vs Acme Cleantech Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6411
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 92B, 14A, 144, 10, 57(iii)Income Tax Rules, 1962-Rule 10B(2), 8D
Tribunals and Commissions19 Aug 2026
Vishnoi Traders Pvt. Ltd. Vs ITO, Ward -2(4)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6410
Income Tax Act, 1961-Section 147, 148, 143(3), 68
Tribunals and Commissions19 Aug 2026Partly Allowed
M/s China Construction Sausum (I) Pvt. Ltd. Vs DCIT, Central Circle-13, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6409
Income Tax Act, 1961-Section 143(3), 153A, 143(2), 127, 132, 142(1), 133(6), 145(3), 40(a)(ia)CGST Act 2017-Section 29
Tribunals and Commissions19 Aug 2026Allowed
Ravindra Vs. ITO Charkhi Dadri
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6407
Income-tax Act, 1961-Section 147, 148, 148A(6), 149, 149(1), first proviso to Section 149(1), 151, 69A, 271(1)(c)Finance Act, 2021TOLA-Section 2, 3, 3(1)
Tribunals and Commissions19 Aug 2026Allowed
Revelation Unique Retail And Marketing Pvt. Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle -3, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6405
Income Tax Act, 1961-Section 250, 144, 132, 127, 153C, 153A, 142(1), 274, 272A(1)(d), 69A, 115BBE, 234B, 2340, 142A
Tribunals and Commissions19 Aug 2026
ACIT Vs M/s POSCO International India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6404
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 92CA(3)Income Tax Rules, 1962-Rule 10AB, 10B, 10B(1)(b), 10B(1)(b)(i)
Tribunals and Commissions19 Aug 2026Allowed
Vinod Kumar Gupta Vs ACIT Central Circle-27
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6403
Income Tax Act, 1961-Section 142(1), 144B, 147, 148, 148A(b), 148A(d), 149, 149(1)(b), 149A(C), 149A(d), 151Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021
Tribunals and Commissions19 Aug 2026Partly Allowed
I Home And Infrastructure Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6397
Income Tax Act, 1961-Section 132, 132A, 147 to 151, 148, 148A, 153C, 153C(1), 153C(3), first proviso to Section 153C
Tribunals and Commissions19 Aug 2026Dismissed
Asstt. Commissioner Of Income Tax, Circle-1(1) Vs Ansal Housing Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6392
Income Tax Act, 1961-Section 271(1)(c), 274Constitution of India-Article 14
Tribunals and Commissions19 Aug 2026Partly Allowed
M/s. Grow More Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6391
Income-tax Act, 1961-Section 143(3), 144B, 10(1), 10