Tribunals and Commissions18 Aug 2026
Computers Network & Telecom (India) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6621
Income Tax Act, 1961-Section 143(3), 115BBE, 68, 37
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 49 of 343
Tribunals and Commissions18 Aug 2026Dismissed
DCIT, Central Cirlce-27 Vs SAG Realtech Pvt Ltd
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6396
Income Tax Act, 1961-Section 250, 132, 148, 143(2), 142(1), 68, 115BBE, 69C, 147, 143(3)
Tribunals and Commissions18 Aug 2026Allowed
Kamal Kumar Jangir (HUF) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6394
Income-tax Act, 1961-Section 250, 147, 144B, 271(1)(c), 10(38), 148, 132, 154, 143(3), 69A, 69C, 156
Tribunals and Commissions18 Aug 2026Partly Allowed
Late Sh. Durga Prasad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6360
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions18 Aug 2026Allowed
Late Shri Naresh Mohan Daga Vs Assessing Officer, Ward-2(2)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6359
Income-tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions18 Aug 2026Allowed
Kashmir Kaur Vs National Faceless Appeal Centre (NFAC)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6339
Income-tax Act, 1961-Section 147, 69Income Tax Rules-Rule 46A
Tribunals and Commissions18 Aug 2026Allowed
Mr. Ramesh Chand Sharma Vs Income Tax Officer, Ward 30(5)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6338
Income-tax Act, 1961-Section 144 r.w.s. 144B
Tribunals and Commissions18 Aug 2026Allowed
Najeeb Ur Rehman Vs Income Tax Officer, Ward 70(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6337
Income-tax Act, 1961-Section 143(3), 144B, 44ADA, 44AD, 194J
Tribunals and Commissions18 Aug 2026Allowed
Ballu Rathi Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6334
Income-tax Act, 1961-Section 147, 2(14)
Tribunals and Commissions18 Aug 2026Dismissed
Mohit Tayal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6333
Income-tax Act, 1961-Section 143(3), 80G, 80GGC, 80GGB, 133(6), 148, 151A, 131(1), 271(1)(c), 68
Tribunals and Commissions18 Aug 2026Partly Allowed
Rajinder Kaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6332
Income-tax Act, 1961-Section 143(3), 144B, 69A, 115BBE
Tribunals and Commissions18 Aug 2026Allowed
Sh. Vijay Pratap Singh Vs Assistant Commissioner Of Income Tax, Circle-2(1)(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6331
Income-tax Act, 1961-Section 147
Tribunals and Commissions18 Aug 2026Allowed
Subhash Chander Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6330
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions18 Aug 2026Allowed
Shweta Verma Vs ITO Ward-43(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6329
Income-tax Act, 1961-Section 147
Tribunals and Commissions18 Aug 2026Allowed
Shradha Kakar Vs ITO Ward-4(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6328
Income-tax Act, 1961-Sections 147, 144B
Tribunals and Commissions18 Aug 2026Allowed
Suman Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6327
Income-tax Act, 1961-Section 143(3), 147, 144B
Tribunals and Commissions18 Aug 2026Allowed
Anil Kumar HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6300
Income-tax Act, 1961-Section 144
Tribunals and Commissions18 Aug 2026Allowed
Kamlesh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6299
Income-tax Act, 1961-Section 147 r.w.s. 144
Tribunals and Commissions18 Aug 2026Allowed
Ambica Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6292
Income-tax Act, 1961-Section 147
Tribunals and Commissions18 Aug 2026Allowed
Surendra Kumar (L/H Shri Natthu Singh) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6291
Income-tax Act, 1961-Section 147, 144