Tribunals and Commissions12 Aug 2026Allowed
Kunal Arora Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6716
Income Tax Act, 1961-Section 139(1), 148, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 54 of 343
Tribunals and Commissions12 Aug 2026
Durga Puja Cooperative Group Housing Society Ltd. Vs Assessing Officer, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6715
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(b), 148, 142(1)
Tribunals and Commissions12 Aug 2026Partly Allowed
Neelam Aggarwal & Ors. Vs Assistant Commissioner Of Income Tax, Central Circle-25, New Delhi & Ors.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6714
Income Tax Act, 1961-Section 143(3), 153D, 69A, 132, 132(3), 132(4), 115BBE, 139
Tribunals and Commissions12 Aug 2026Allowed
Narayan Securities Limited Vs ITO, Ward 17(4), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6711
Income Tax Act, 1961-Section 143(3), 115JB, 143(1), 143(2), 142(2), 68, 10(38), 69CSEBI ActSEBI (Prohibition of fraudulent and unfair trade practices relating to Securities market) Regulation 2003
Tribunals and Commissions12 Aug 2026
Dinesh Kumar Panwar Vs Income Tax Officer, Ward 44(6)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6710
Income Tax Act, 1961-Section 250, 144, 139, 142(1), 144(1)
Tribunals and Commissions12 Aug 2026Partly Allowed
DCIT, Circle-16(1), New Delhi Vs Nature Pearls Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6709
Income Tax Act, 1961-Section 68, 69C, 147, 148, 151
Tribunals and Commissions12 Aug 2026Allowed
VRS Foods Limited Vs Joint Commissioner Of Income Tax Officer Central Circle Range-4 New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6708
Income Tax Act, 1961-Section 271DA, 269ST, 274 r.w.s. 271DA
Tribunals and Commissions12 Aug 2026Allowed
M/s. Priority Media Pvt. Ltd. Vs Asstt. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6707
Income Tax Act, 1961-Section 36(1)(iii), 68, 69C, 132, 132(4), 139, 142(1), 143(3), 144, 144B(6)(xi), 147, 148, 151, 250, 234A, 234B, 234C
Tribunals and Commissions12 Aug 2026Partly Allowed
Shalini Kanwar Chand Anand Vs ACIT, Circle International Taxation -1 (2) (1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6705
Income Tax Act, 1961-Section 143(3), 144C(13), 48, 50C, 54
Tribunals and Commissions12 Aug 2026Dismissed
DCIT Circle -18 Vs Sh. Naveen Manchanda
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6698
Income Tax Act-Section 69A, 147, 148, 153C, 143(3), 153DSEBI Act-Section 11(1), 11(4), 11B
Tribunals and Commissions12 Aug 2026Dismissed
ITO, Ward 18(3), New Delhi Vs M/s. Norm Consultants Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6695
Income Tax Act, 1961-Section 147, 144, 143(2), 148, 143(1), 68, 143(3)
Tribunals and Commissions12 Aug 2026Partly Allowed
Nita Puri Vs DCIT, CC-20
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6694
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 132
Tribunals and Commissions12 Aug 2026Allowed
Vikram Kapoor Vs ITO, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6741
Income Tax Act, 1961-Section 143, 143(3), 147, 148
Tribunals and Commissions12 Aug 2026Partly Allowed
VRC Constructions India Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6740
Income Tax Act, 1961-Section 143(3), 2(24)(x), 14A, 8D, 36(1)(va), 139(1)Employees Provident Fund ActFinance Act, 2022
Tribunals and Commissions12 Aug 2026
Asstt. Commissioner Of Income Tax, Central Circle-3, New Delhi Vs Sh. Charu Shekhar Gupta
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6739
Income Tax Act, 1961-Section 271(1)(C), 131, 132(4), 143(3)
Tribunals and Commissions12 Aug 2026
Kusum Healthcare Private Limited Vs Deputy Commissioner Of Income Tax, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6579
Income Tax Act, 1961-Section 35(2AB), 234A, 234C, 234F
Tribunals and Commissions12 Aug 2026Allowed
Shyamjee Prepaid Services Vs ITO-Ward 49(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6645
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions12 Aug 2026Dismissed
Delhi State Industrial & Infrastructure Development Corporation Limited Vs Deputy Commissioner Of Income Tax, Circle-7(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6602
Income Tax Act, 1961-Section 143(3), 40(a)(ia), 37, 43B, 143(1), 10(46), 10(46)(c)
Tribunals and Commissions12 Aug 2026Allowed
Vipin Khandelwal Vs. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6596
Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)
Tribunals and Commissions12 Aug 2026Allowed
Vipin Khandelwal Vs Commissioner Of Income Tax (Appeals)/National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6314
Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)