Tribunals and Commissions11 Aug 2026Allowed
Shri Balaji Sewa Mandal Vs ITO (Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6692
Income Tax Act, 1961-Section 80G(5)(ii), 12AB(1)(b), 80G(5), 80G, 12AB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 56 of 343
Tribunals and Commissions11 Aug 2026
Income Tax Officer, Bhiwani Vs Ekta Petro
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6690
Income-tax Act, 1961-Section 143(2), 143(3), 142(1), 44AA, 68, 69A, 115BBE, 133A
Tribunals and Commissions11 Aug 2026Partly Allowed
Dhanpal Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6689
Income-tax Act, 1961-Section 147, 148, 144, 144B, 69A, 44AD, 133(6), 234A, 234B, 139, 115BBE
Tribunals and Commissions11 Aug 2026
International Yoga Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6687
Income Tax Act, 1961-Section 250, 143(1), 12AA, 154, 119(2)(b), 119, 10, 11, 12
Tribunals and Commissions11 Aug 2026Dismissed
ACIT Vs Zivah International Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6685
Tribunals and Commissions11 Aug 2026Allowed
Kamlesh Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6385
Income-tax Act, 1961-Section 143(3), 263
Tribunals and Commissions11 Aug 2026
Amit Singla Vs Deputy Commissioner Of Income Tax- Central Circle
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6228
Income-tax Act, 1961-Section 153C
Tribunals and Commissions11 Aug 2026
ACIT Vs Mahesh Kumar Gupta
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6251
Income Tax Act, 1961-Section 147, 144B, 10(38), 144, 148, 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions11 Aug 2026
Income Tax Officer Vs Ekta Petro
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6270
Income-tax Act, 1961-Section 143(2), 143(3), 44AA, 142(1), 68, 115BBE, 133A, 69A
Tribunals and Commissions10 Aug 2026Allowed
Tirath Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6712
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions10 Aug 2026Partly Allowed
M/s. Upaid Systems Ltd. Vs DCIT, Circle-3(1)(2), International Taxation
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6706
Income-tax Act, 1961-Section 9(1)(vi), Explanation 2 to Section 9(1)(vi), Explanation 4 to Section 9(1)(vi), 143(3), 144C, 245S(1), 254(1)
Tribunals and Commissions10 Aug 2026
Harpal Singh Vs ITO, Ward -1, Sonipat
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6691
Income Tax Act, 1961-Section 119, 124(3), 127, 143(2), 143(3), 147, 148, 151
Tribunals and Commissions10 Aug 2026
Naresh Gupta Vs ITO Ward 62(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6688
Income Tax Act, 1961-Section 147, 144, 144B, 148, 69
Tribunals and Commissions10 Aug 2026
KRS Impex Vs ITO Ward 34(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6686
Income Tax Act, 1961-Section 147, 144, 144B, 148, first proviso to Section 148, 148A(d), 151, 69A, 115BBE, 69, 250, 250(6)
Tribunals and Commissions10 Aug 2026
M/s. Mahavir Fincon Pvt. Ltd. Vs DCIT (CC)- 28
Income Tax Appellate Tribunal · 2023 INSC 882
Income-tax Act, 1961-Section 127, 132, 139(1), 142(1), 143(2), 143(3), 144, 148, 153A, 153B, 153B(1), 153B(1)(b)(ii), 153C, 158BC, 158BDConstitution of India-Article 226
Tribunals and Commissions10 Aug 2026Allowed
Pace Buildcon Private Limited Vs Ward- 19 (3) Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6679
Income-tax Act, 1961-Section 56(2)(vii), 10(37)
Tribunals and Commissions10 Aug 2026Partly Allowed
M/s. AA Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6618
Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions07 Aug 2026
Deputy Commissioner Of Income Tax Vs Paul Wurth Italia SPA
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6696
Income-tax Act, 1961-Section 5, 9, 9(1)(i), 9(1)(1), 9(1)(vii), Explanation 1(a) to Section 9(1)(i), Explanation 2 to Section 9(1)(vii), 28, 115A, 143(3), 144C(1), 234A, 234B, 234C, 250, 260ASale of Goods Act, 1930-Section 2(6), 19, 23, 24, 41, 46, 59Companies Act, 1956
Tribunals and Commissions07 Aug 2026Dismissed
Ms. Renu Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6757
Tribunals and Commissions07 Aug 2026Allowed
Jagdev Memorial Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6755
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 80G(5)