COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,936 judgments · page 60 of 347

Tribunals and Commissions04 Aug 2026Allowed

M/s. Jain Textile Industries Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6294

Income-tax Act, 1961-Section 147, 144, 151, 143(3), Explanation 1 of Section 147Indian Income-tax Act, 1922

Tribunals and Commissions04 Aug 2026Allowed

Stitchmatic Shoecrafts Pvt. Ltd. Vs Commissioner of Income Tax (Appeal)-Income Tax Department

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6293

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions04 Aug 2026

Shri Heera Lal Vs Income Tax Officer-1

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6289

Income-tax Act, 1961-Section 147, 144, 148, 149(1)(b)

Tribunals and Commissions04 Aug 2026

Smt. Sudesh Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6288

Income-tax Act, 1961-Section 147, 2(14)(iii)

Tribunals and Commissions04 Aug 2026Allowed

Sh. Yogesh Sharma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6287

Income-tax Act, 1961-Section 143(3), 147

Tribunals and Commissions04 Aug 2026Allowed

Sh. Prashant Kumar Singh Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6311

Income-tax Act, 1961-Section 143(3), 143(2), 132, 133A, 148, 148B, 147, 139, 142(1), 153A

Tribunals and Commissions04 Aug 2026

High Value Traders Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6236

Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)

Tribunals and Commissions04 Aug 2026Dismissed

Assistant Commissioner Of Income Tax Vs Vertex International Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6249

Income Tax Act, 1961-Section 250, 147, 144B, 148Taxation and under Laws (Relaxation and Amendment of certain provisions) Act, 2020

Tribunals and Commissions03 Aug 2026Allowed

Harvinder Kumar Ahuja Vs Deputy Commissioner Of Income Tax Circle-49(1), HUF

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6693

Income-tax Act, 1961-Section 147, 139(1)

Tribunals and Commissions03 Aug 2026

Rao Net Ram Shiksha Samiti Vs. ITO Exemption

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6748

Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB

Tribunals and Commissions03 Aug 2026Allowed

Hemant Godara Legal Heir Rohtash Singh Vs Deputy Commissioner Of Income Tax Circle-43(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6524

Income-tax Act, 1961-Section 143(3), 57(iv), 145A, 145A(b), 143(1)(a), 143(2), 142(1), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

Tribunals and Commissions03 Aug 2026Dismissed

Ashish Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6653

Income-tax Act, 1961-Section 143(3), 144B, 80GGC, 80GGB, 148, 151A, 131(1), 271(1)(c), 68

Tribunals and Commissions03 Aug 2026Dismissed

Pradeep Maurya Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6647

Income-tax Act, 1961-Section 147, 144B, 80GGC, 132(4), 80GGB, 148, 151A, 131(1), 271(1)(c), 68

Tribunals and Commissions03 Aug 2026Allowed

Usha Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6631

Income-tax Act, 1961-Section 147, 144, 144B, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 56, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

Tribunals and Commissions03 Aug 2026Partly Allowed

Hussnain International India Vs Income Tax Officer Ward-2(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6622

Income-tax Act, 1961-Section 147, 144, 68

Tribunals and Commissions03 Aug 2026Partly Allowed

Sushil Kumar Bansal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6617

Income-tax Act, 1961-Section 147, 144B, 69C

Tribunals and Commissions03 Aug 2026Partly Allowed

Purushottam Dass Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6616

Income-tax Act, 1961-Section 147, 144, 144B, 69C

Tribunals and Commissions03 Aug 2026Partly Allowed

Ramesh Chawla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6608

Income-tax Act, 1961-Section 147, 69C

Tribunals and Commissions03 Aug 2026Allowed

Sh. Neeraj Rastogi Vs ACIT-1

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6600

Income-tax Act, 1961-Section 144, 147, 139(1)

Tribunals and Commissions03 Aug 2026Allowed

Shyam Lal Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6595

Income-tax Act, 1961-Section 147 r.w.s 144