Tribunals and CommissionsDivision Bench(2026) 07 ITAT CK 2302

Alok Kumar Gupta vs DCIT

Income Tax Appellate Tribunal, New Delhi · Decided on 29 July 2026

HON’BLE JUDGES
Madhumita Roy, Judicial Member · Naveen Chandra, Accountant Member
RESULT
Dismissed
CASE NUMBER
ITA No. 4832/Del/2026 (A.Y 2024-25)

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Judgment

4 paragraphs · 47 words

O R D E R

PER MADHUMITA ROY, J. M.:

In view of the instruction submitted by the Ld. Assessee’s Representative that the assessee does not want to proceed with the appeal, the instant appeal is dismissed as withdrawn.

Order pronounced in the open court on 29/07/2026.