Tribunals and Commissions23 Aug 2018Dismissed
Pee Aar Securities Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0009
Income-tax Act, 1961 — Section 68, 143(3), 147, 148, 151, 153A, 133(6)
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Income Tax Appellate Tribunal judgments
7,269 judgments · page 363 of 364
Tribunals and Commissions13 Aug 2018Allowed
Rakesh Kumar Vs Cit
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0007
Income-tax Act, 1961 — Section 40(a)(ia), 143(3), 194H, 263
Tribunals and Commissions10 Aug 2018Partly Allowed
M/s Priyatam Plaschem Pvt Vs Income Tax Officer
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0011
Income-tax Act, 1961 — Section 56(2)(viib), 68, 69C, 131, 133(6), 143(2)Income-tax Rules, 1962 — Rule 11 UA(2)(a), 46A
Tribunals and Commissions06 Aug 2018Allowed
Pioneer Town Planners Pvt. Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0012
Income-tax Act, 1961 — Section 143(2), 143(3), 147, 148, 151, 292B
Tribunals and Commissions19 Jul 2018Allowed
M/s Clc & Sons Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0002
Income-tax Act, 1961 — Section 32, 32(1)
Tribunals and Commissions06 Jul 2018Allowed
Bellsea Ltd Vs Adit
Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0001
Income-tax Act, 1961 — Section 3, 16, 44BB, 234B, 271(1)(c), 363, 364Income-tax Act, 1961 — Article S(2)(g), (2)(h), 5, 5(2)(g), 7
Tribunals and Commissions27 Jun 2018Dismissed
DCIT Vs M/s Sterling Ornament (P) Ltd
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0001
Income-tax Act, 1961 — Section 9,9(1)(vii), 40(a)(i),143(1), 142(1), 143(2), 143(3), 195, 195(1), 195(2), 195(4),195(5), 195(9)
Tribunals and Commissions25 Jun 2018Allowed
Moti Adhesives P. Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0002
Income-tax Act, 1961 — Section 68, 69, 131, 132, 139, 142(1), 143(1), 143(2), 143(3), 147, 148,153A, 153C, 292C
Tribunals and Commissions19 Jun 2018Allowed
M/s. Pesak Ventures Ltd Vs DCIT (International Taxation)
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0003
Income-tax Act, 1961 — Section 2(28A), 9(1), 92CA(3), 143(2), 143(3), 144C(1), 144C(13), 159, 160(1), 163, 176, 176(3), 176(5), 178, 234B, 271(l)(c), 292BIncome-tax Rules, 1962 — Rule 11UA
Tribunals and Commissions06 Jun 2018Dismissed
Assistant Commissioner Of Income Vs M/S Splendor Landbase Limited
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0005
Income-tax Act, 1961 — Section 32, 32(2), 80, 80AC, 80IB(10)132, 139, 139(1), 139(3), 139(5), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 154, 158B, 158B(b), 271(1)(c)
Tribunals and Commissions05 Jun 2018Allowed
M/s. Nokia Networks Oy Vs Jt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0004
Income-tax Act, 1961 — Section 2, 2(b), 3, 4, 5, 5(2), 9, 9(l)(i), 9(l)(vi), 44C, 90(2), 131, 142(1), 143(3), 234BIncome-tax Rules, 1962 — Rule 10
Tribunals and Commissions31 May 2018Allowed
Ernst & Young Ltd Vs ACIT (International Taxation)
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0001
Income-tax Act, 1961 — Section 44C, 37(1), 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions24 May 2018Allowed
Sunil Agarwal Vs I.T.O
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0002
Income-tax Act, 1961 — Section 14A, 69B, 132, 132(4), 132(4A), 142(1), 143(1), 143(2), 143(3), 147, 147(b), 148, 151, 234B, 292C
Tribunals and Commissions15 May 2018Allowed
Gagan Infraenergy Ltd Vs DCIT
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0003
Income-tax Act, 1961 — Section 2(47), 45, 46, 47(iii), 47(iv), 47(v), 48, 49, 50, 51, 52, 53, 54, 55, 56(2)(viia), 82, 127Gift Tax Act, 1958 — Section 5Transfer of Property Act, 1882 — Section 122
Tribunals and Commissions20 Apr 2018Dismissed
I.T.O Vs Gisil Designs Pvt. Ltd
Income Tax Appellate Tribunal · (2018) 04 ITAT CK 0001
Income-tax Act, 1961 — Section 144Income-tax Rules, 1962 — Rule 46A
Tribunals and Commissions12 Apr 2018Partly Allowed
Kpit Technologies Ltd.,, Pune Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2018) 04 ITAT CK 3808
Income Tax Rules, 1962-Rule 8D, 8D(iii)Income Tax Act, 1961-Section 14(2), 14A, 14A(2), 143(3), 14A(3), 115JB, 144C(13)
Tribunals and Commissions13 Apr 2017Dismissed
Software Technology Parks Of India Vs ACIT
Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14
Tribunals and Commissions27 Feb 2017Dismissed
Kaling Offset Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19
Tribunals and Commissions09 Mar 20161961-Section 6
M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876
Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D
Tribunals and Commissions17 Jun 2015Allowed
M/s. ONS Creations Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A