CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,354 judgments · page 361 of 368

Tribunals and Commissions02 Jul 2019 Allowed

Devender Singh Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0131

Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Read judgment
Tribunals and Commissions01 Jul 2019 Allowed

Sumitomo Corporation And Others Vs DDIT And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0190

Income Tax Act, 1961 — Section 9(1)(vii), 28, 30D, 31D, 32D, 33D, 34D, 35D, 36D, 37D, 38D, 39D, 40D, 41D, 42D, 43D, 44D, 44DA, 115A, 139(1), 142(1), 143(1)(a), 143(2), 195, 208, 209, 209(1), 209(1)(d), 234A, 234B, 234C, 234D, 244A, 271 (1)(c)Foreign Exchange Regulation Act, 1973 — Section 29(l)(a)
Read judgment
Tribunals and Commissions01 Jul 2019Partly Allowed

Motherson Sumi Systems Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0189

Income Tax Act, 1961 — Section 92CA(3), 133(6), 144C, 234A, 234B, 234C, 234D, 271(1)(c)
Read judgment
Tribunals and Commissions01 Jul 2019Dismissed

Vipul Kumar Jain Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0188

Income Tax Act, 1961 — Section 44AD, 54, 54(1), 54F, 68
Read judgment
Tribunals and Commissions01 Jul 2019Dismissed

ACIT Vs Bikram Vaish

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0186

Income Tax Act, 1961 — Section 54F, 268A
Read judgment
Tribunals and Commissions01 Jul 2019Partly Allowed

Qualcomm Technologies Inc Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0183

Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vi)(b), 9(1)(vi)(c), 14(1), 234C, 271(1)(c)
Read judgment
Tribunals and Commissions01 Jul 2019Dismissed

SRC Aviation Pvt. Ltd Vs Addl. CIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0182

Income Tax Act, 1961 — Section 14A, 36(1)(ii), 40A(2)Income Tax Rules, 1962 — Rule 8D, 8D(2)
Read judgment
Tribunals and Commissions01 Jul 2019Partly Allowed

GL Litmus Events Pvt. Ltd Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0101

Income Tax Act, 1961 — Section 5, 7, 13, 28, 29, 37, 37(1), 40(a)(ia), 40A(2), 40A(2)(b), 40A(3), 43B, 68, 69, 69A, 69C, 92C, 92C(3), 92CA(1), 92CA(3), 92D, 92D(3), 131, 131(1), 132, 133(1), 132, 133A, 143(3), 144, 144C, 145, 145(2), 145(1), 145(3), 153A, 144C(5), 271(1)(c), 271G, 281, 292CCode Of Criminal Procedure, 1973 — Section 93, 154Companies Act, 1956 — Section 209
Read judgment
Tribunals and Commissions28 Jun 2019Allowed

Seema Tayal Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0098

Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 133(6)
Read judgment
Tribunals and Commissions28 Jun 2019Allowed

Preeti Aggarwal Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0097

Income Tax Act, 1961 — Section 69A, 115BEE, 143(3)
Read judgment
Tribunals and Commissions28 Jun 2019Allowed

SGDC India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0096

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 147(b), 148, 148(2), 151Evidence Act, 1872 — Section 114(e)
Read judgment
Tribunals and Commissions28 Jun 2019Allowed

Shivsagar Builders P. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0095

Income Tax Act, 1961 — Section 5, 5(1), 10(2)(iii), 23, 23(1), 23(2), 28, 36(1)(iii), 48, 70, 133(6), 142(1), 142(2), 143(2), 143(3), 156, 234A, 234B, 234C, 271CIncome-Tax Rules, 1962 — Rule 46A
Read judgment
Tribunals and Commissions26 Jun 2019Dismissed

DCIT Vs Florentine Estate Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0094

Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ia), 53, 131, 132, 132(4), 133A, 133(6), 139(1), 142(1), 143(2), 143(3), 153A, 153C, 163(3), 194C
Read judgment