Tribunals and Commissions22 Jul 2019 Allowed
Today Realty Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0036
Income Tax Act, 1961 — Section 68, 69C, 133(6), 139, 142, 142(1), 143(2), 143(3), 144, 144(1)(a), 147, 148, 148(1), 292B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,426 judgments · page 359 of 372
Tribunals and Commissions19 Jul 2019Allowed
Subhash Rastogi Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0020
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions18 Jul 2019Partly Allowed
Amadeus Global Travel Vs ADIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0019
Income Tax Act, 1961 — Section 44BB, 44DA, 80HHE, 133(6), 143(3), 190, 191, 192, 194J, 195, 195(1), 195(2), 198, 200, 201, 201(1A), 203, 204, 208, 209(1)(d), 234BFinance Act, 2012 — Section 5(2), 9(1), 9(1)(i), 9(l)(i)(a), 9(l)(vi)Copyright Act, 1957 — Section 14, 14(1), 14(a), 14 (a)(i), 14 (a)(ii), 14 (a)(iii), 14 (a)(iv), 14 (a)(v), 14 (a)(vi), 14 (a)(vii), 14(b)
Tribunals and Commissions18 Jul 2019Dismissed
DCIT Vs Sahara Care Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0018
Income Tax Act, 1961 — Section 14A, 30, 31, 32, 33, 34, 35, 35D, 36, 37, 57, 143(3)
Tribunals and Commissions18 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s Arushi Exports
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0017
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Jul 2019Allowed
DLF Southern Towns Pvt. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0016
Tribunals and Commissions18 Jul 2019Partly Allowed
At & T Global Network Services (India) Private Limited Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0015
Income Tax Act, 1961 — Section 9(1)(vi), 35ABB, 37, 37(1), 40(a)(i), 80 IA, 80IA(iv), 92B, 92CA, 92CA(1), 92CA(3), 142(1), 143(2), 143(3), 144C, 145(2), 194I, 194J, 234B, 234C, 271(1)(c),
Tribunals and Commissions17 Jul 2019Allowed
American Express (I) P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0014
Income Tax Act, 1961 — Section 10A, 92CA, 133(6), 143(3), 144CIncome Tax Rules, 1962 — Rule 108(2)
Tribunals and Commissions16 Jul 2019 Allowed
(Late) Shri Mahipal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0013
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Gurinder Singh Dillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0012
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Aruna Gaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions16 Jul 2019 Allowed
Satish Kumar Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions15 Jul 2019 Allowed
Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions15 Jul 2019Allowed
M/s Rita Plastics Pvt. Ltd Vs Income Tax Officer, Ward
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0008
Income Tax Act, 1961 — Section 41(1), 143(3)
Tribunals and Commissions12 Jul 2019 Allowed
Alfa Bhoj Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0035
Income Tax Act, 1961 — Section 37, 40A(3), 69, 143(3), 153A, 271(1)(c), 274
Tribunals and Commissions12 Jul 2019Partly Allowed
Asstt. Commissioner Of Income Tax Vs M/S Triveni Motors
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0034
Income Tax Act, 1961 — Section 43BIncome-Tax Rules, 1962 — Rule 46A, 46A(3)
Tribunals and Commissions12 Jul 2019Allowed
Ganesh Arora Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 127(2), 132, 142(1), 143(2), 143(3)
Tribunals and Commissions12 Jul 2019Dismissed
Gaurav Garg Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0032
Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C
Tribunals and Commissions12 Jul 2019Dismissed
DCIT Vs M/S. Metlife Global Operations Support Centre Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0031
Tribunals and Commissions12 Jul 2019Dismissed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 69, 148