COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,426 judgments · page 358 of 372

Tribunals and Commissions23 Jul 2019 Allowed

Ganpati Educational Society Vs JCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0062

Income Tax Act, 1961 — Section 2(15), 10, 11, 11(1)(a), 11(4A), 11(6), 12, 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C, 80G, 143(2), 143(3)
Tribunals and Commissions23 Jul 2019 Allowed

Summit India Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0061

Income Tax Act, 1961 — Section 133A
Tribunals and Commissions22 Jul 2019 Allowed

Manish Traders Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0052

Income Tax Act, 1961 — Section 48, 49, 50C, 55C, 55(2)(a), 55(2)(b), 55(2)(a)(ii), 147
Tribunals and Commissions22 Jul 2019Partly Allowed

Anand Prakash Vs Addl. CIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0038

Income Tax Act, 1961 — Section 36(1)(I), 36(1)(iii), 36(iii), 40A(3), 68, 143(3)