Tribunals and Commissions12 Jul 2019Dismissed
Income Tax Officer Vs M/S Society For Participatory Research In Asia
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0029
Income Tax Act, 1961 — Section 2(15), 11, 12, 143(3), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,426 judgments · page 360 of 372
Tribunals and Commissions12 Jul 2019Dismissed/Allowed
Vijay Sachdev Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 154Income-Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions12 Jul 2019Dismissed
M/S Rural Communication AND Marketing Pvt.Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0027
Income Tax Act, 1961 — Section 32, 143(3), 271(1)(c)Income-Tax Rules, 1962 — Rule 5
Tribunals and Commissions12 Jul 2019Allowed
M/S Tara Mercantile Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0026
Income Tax Act, 1961 — Section 56(2)(viia), 56(2)(viib), 68, 142(1), 143(2), 143(3)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions12 Jul 2019Dismissed
Addl. CIT And Others Vs M/s Oriflame India Pvt. Ltd. (in respect Of erstwhile Silver Oak Labotaries Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0025
Tribunals and Commissions12 Jul 2019Dismissed
ACIT Vs M/s. Minda Corporation Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A
Tribunals and Commissions12 Jul 2019Partly Allowed
Pawan Kumar Singhal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 143(3), 146, 201(2), 234A, 234B, 234C, 245HA, 246, 246A, 246A(1), 248, 249, 249(1)(a), 250, 250(4), 250(5), 250(6), 251, 251(1)(a), 251(1)(b), 251(2), 270AA(1)
Tribunals and Commissions12 Jul 2019Dismissed
M/s SMG Estates (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 131, 115BBE, 115BBL, 133(6)
Tribunals and Commissions12 Jul 2019Allowed
Manita, 830, South Civil Lines Vs Pr. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0021
Income Tax Act, 1961 — Section 10(38), 143(3), 263, 263(1)
Tribunals and Commissions11 Jul 2019Partly Allowed
Income Tax Officer And Others Vs M/s P. L. & Sons Infrastructure Pvt And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0047
Income Tax Act, 1961 — Section 36(1)(iii), 40A(2)(b), 44AB, 69C, 80G, 143(3)
Tribunals and Commissions11 Jul 2019Dismissed
DCIT Vs Care India Solutions For Sustainable Development
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 12A, 12AA, 80G(5)(vi)
Tribunals and Commissions11 Jul 2019 Allowed
M/s. Creative Infrapower Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0045
Income Tax Act, 1961 — Section 68Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions11 Jul 2019Partly Allowed/Dismissed
District Cooperative Bank Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0044
Income Tax Act, 1961 — Section 2(24)(ii), 10(34), 10(345)
Tribunals and Commissions11 Jul 2019Dismissed
Moving Picture Company India Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0043
Income Tax Act, 1961 — Section 115JB, 143(3)
Tribunals and Commissions11 Jul 2019 Allowed
M/s Sporty Solutions P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0042
Tribunals and Commissions11 Jul 2019 Allowed
Anand Mishra Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0041
Tribunals and Commissions11 Jul 2019 Allowed
M.K. Agarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0040
Tribunals and Commissions11 Jul 2019Disposed Off/Dismissed
Dushyant Nagar Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0039
Income Tax Act, 1961 — Section 144, 145
Tribunals and Commissions10 Jul 2019Partly Allowed
M/s. Pernod Ricard India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0091
Income Tax Act, 1961 — Section 14A, 32, 37(1), 40A(3), 40(a)(ia), 92, 92(1), 92B, 92B(1), 92C, 92CA, 92CA(2B), 92D, 92E, 92F, 92F(v), 133(6), 144C(13), 145, 153A, 153C, 194H, 271(1)(c), 292CIncome Tax Rules, 1962 — Rule 8D, 10B(1)(e)
Tribunals and Commissions10 Jul 2019 Allowed
Vodafone Idea Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0090
Income Tax Act, 1961 — Section 133(A), 194H, 201(1), 201(1A), 206C, 271C, 273B, 274(1), 275