COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,354 judgments · page 362 of 368

Tribunals and Commissions24 Jun 2019Allowed

Ashok Kumar Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090

Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E
Tribunals and Commissions18 Jun 2019Partly Allowed

Regal Buildtech P. Ltd Vs Acit

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0002

Income Tax Act, 1961 — Section 292B, 56(2)(vii), 56(2)(viib)Income Tax Rules, 1962 — Rule 11UA(2), 11UA(2)(b)
Tribunals and Commissions17 Jun 2019Allowed

Shadab Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0001

Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C
Tribunals and Commissions14 Jun 2019Partly Allowed

Ericsson India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0017

Income Tax Act, 1961 — Section 92C(3), 92CA(1), 92D, 92F, 143(3), 144C, 271(1)(c)Income Tax Rules, 1962 — Rule 10B, 10B(1)(a), 10D
Tribunals and Commissions14 Jun 2019Allowed

Shanti Devi And Others Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0015

Income Tax Act, 1961 — Section 142(1), 147, 148Information Technology Act, 2000 — Section 54F
Tribunals and Commissions14 Jun 2019Allowed

M/S. Poddar Pigments Ltd Vs ACIT, Circle

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0012

Income Tax Act, 1961 — Section 9(1)(vii), 195Double Taxation Avoidance Agreement (DTAA) — Article 7, 12, 12(4), 12(5)(b), 14, 15
Tribunals and Commissions14 Jun 2019Dismissed

Sameer Suneja Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0008

Income Tax Act, 1961 — Section 36(1)(iii)Income Tax Act, 1995 — Section 36(1)