COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 79 of 377

Tribunals and Commissions14 Jul 2026Partly Allowed

Sh. Ravi Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2158

Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions14 Jul 2026Partly Allowed

Sh. Ravi Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2105

Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions13 Jul 2026Partly Allowed

Deputy Commissioner Of Income Tax Vs Jindal Saw Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2546

Income Tax Act, 1961-Section 144C, 14A, 43B(f), 115JB, 115BBG, 80-IC, 80IA, 80 IAForeign Trade (Development and Regulation) Act, 1992-Section 5Finance Act, 2017
Tribunals and Commissions13 Jul 2026Partly Allowed

Smt. Seema Goel Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2535

Income Tax Act, 1961-Section 250, 133A, 131(1A), 148, 144, 147, 143(3), 115BBEIndian Evidence Act, 1872-Section 65A, 65B, 65B(2), 65B(4), 65
Tribunals and Commissions13 Jul 2026

Ranjan Sen Jain Vs ITO, Circlel-28(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2558

Income Tax Act, 1961-Section 12A(1)(ac)(i), 2(22B), 45, 45(1), 54, 54(1), 54F, 54F(1), 143(2), 143(3), 144B, clause (i) of proviso to Section 54FIncome Tax Rules, 1962-Rule 46AFinance (No.2) Act, 2014
Tribunals and Commissions13 Jul 2026Allowed

Rajiv Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2464

Income Tax Act, 1961-Section 148, 28, 69C, 148B, 143(2), 143(3), 132, 132A, 133AFinance Act