Tribunals and Commissions09 Jul 2026Partly Allowed
Sh. Ashish Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2109
Income-tax Act, 1961-Section 147, 69A, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 82 of 377
Tribunals and Commissions09 Jul 2026
Rajesh Kumar Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2039
Income-tax Act, 1961-Section 10(37), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264, 45(5), 56(2)(viii), 57(iv)Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions09 Jul 2026
Bihar Sponge Iron Ltd. (Employees PF Trust) Vs DCIT, Circle 4(2), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2008
Income Tax Act, 1961-Section 250, 154, 10(25), 139(1)
Tribunals and Commissions09 Jul 2026
Sonu Vs ACIT, Jhandewalan Extn., Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2009
Income Tax Act, 1961-Section 250, 147, 144
Tribunals and Commissions08 Jul 2026Partly Allowed
NIIT Ltd Vs Commissioner Of Income Tax (Central-II), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2495
Income-tax Act, 1961-Section 153A, 263, 143(3), 195, 10B, 143(1), 31/37, 14A, 35D, 132, 119, 91, 143(2), 29, 30 to 43C, Chapter XIndian Evidence Act, 1872-Section 114(e)Bharatiya Sakshya Adhiniyam, 2023-Section 119(e)
Tribunals and Commissions08 Jul 2026
Deepak Vs. Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2566
Income Tax Act, 1961-Section 147, 144B, 148A
Tribunals and Commissions08 Jul 2026
Aero Promoters Private Limited Vs DCIT Central Circle-20
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2557
Income Tax Act, 1961-Section 250, 147, 143(3), 132, 69C, 115BBE, 149(1)(b), 149(1A), 149(1)(a), 148, 153A, 153C, 132A, 131, 133A, 148A, 151, 149Finance Act, 2021
Tribunals and Commissions08 Jul 2026Allowed
Sapphire Forex Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2553
Income Tax Act, 1961-Section 250, 143(3), 133A, 68, 69C, 143(2), 292BB, 127, 148, 292 B, 34(1)
Tribunals and Commissions08 Jul 2026Partly Allowed
NIIT Ltd Vs Commissioner Of Income Tax (Central-II)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2593
Income-tax Act, 1961-Section 10B, 14A, 29, 30 to 43C, 31, 35D, 37, 91, 119, 131, 132, 143(1), 143(2), 143(3), 153A, 195, 262, 263, Chapter XIndian Evidence Act, 1872-Section 114(e)Bharatiya Sakshya Adhiniyam, 2023-Section 119(e)
Tribunals and Commissions08 Jul 2026Allowed
Kimaya Buildtech LLP Vs DCIT Cent Circle 2
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2591
Income Tax Act, 1961-Section 68, 132, 132(4), 132(4A), 132A, 139, 143, 143(2), 143(3), 147, 148, 149, 151, 153, 153A, 153C, 153C(1), 250, 292CFinance Act, 2005
Tribunals and Commissions08 Jul 2026
Sri Sri Thakur Ram Chandra Dev Association Vs CIT (Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2590
Income Tax Act, 1961-Section 80G
Tribunals and Commissions08 Jul 2026
Uttara Khand Jansahayog Samity Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2588
Income Tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions08 Jul 2026
India Political Center Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2587
Income Tax Act, 1961-Section 12AB/(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions08 Jul 2026
Jammu Pigments Limited Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2469
Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148A(d), 36(1)(va), 36(1)(v), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 142(1)GST ActThe levy of Tolls Act, 1995
Tribunals and Commissions08 Jul 2026Allowed
Rani Promoter Private Limited Vs JAO Delhi-110001
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2468
Income Tax Act, 1961-Section 143(3), 260, 144BI.T. Rules-Rule 46A
Tribunals and Commissions08 Jul 2026Allowed
Kamal Prakash Gupta Vs Assistant Commissioner Of Income Tax Central Circle 25, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2467
Income Tax Act, 1961-Section 250, 153C, 132, 132(4), 132A, 139(1), 69C, 69A, 153A(1) (4th Proviso)
Tribunals and Commissions08 Jul 2026Allowed
South Asia Biotechnology Centre Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2466
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A
Tribunals and Commissions08 Jul 2026Allowed
Raizada Hans Raj Memorial Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2465
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A, 12A(1)(ac)(ii)
Tribunals and Commissions08 Jul 2026
Preeti Arora Vs Income Tax Officer Ward 35(8), Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2463
Income Tax Act, 1961-Section 144
Tribunals and Commissions08 Jul 2026
R S Foundaton Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2462
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB(I)(b)(ii), 12A, 80G, 80G(5)(ii)