Tribunals and Commissions02 Jul 2026
Asha Makkar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2380
Income-tax Act, 1961-Section 147, 148/147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 91 of 377
Tribunals and Commissions02 Jul 2026Dismissed
Harvati Vs ITO Ward 1 (4)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2379
Tribunals and Commissions02 Jul 2026
Momee Brahma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2378
Income-tax Act, 1961-Section 147
Tribunals and Commissions02 Jul 2026
Parveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2423
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions02 Jul 2026Allowed
Pleasant Impex Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2371
Income-tax Act, 1961-Section 143(1)
Tribunals and Commissions02 Jul 2026Allowed
Beena Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2184
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions02 Jul 2026Allowed
Gramin Bal Vikas Shiksha Samiti Vs ITO Exemption
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2150
Income Tax Act, 1961-Section 250, 10(23C)(iiiad), 143(1), 139(1), 11, 12
Tribunals and Commissions02 Jul 2026Allowed
Himanshu Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2021
Income-tax Act, 1961-Section 250, 148, 69A, 69, 149, 151, 148A(6)TOLA-Section 2, 3(1)Finance Act 2021
Tribunals and Commissions02 Jul 2026
Feedback Infra Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2022
Income Tax Act, 1961-Section 250, 201(1)/201(1A), 194C, 194I
Tribunals and Commissions02 Jul 2026
Avinash Kumar Sadh Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2024
Income Tax Act, 1961-Section 250, 68, 115BBE
Tribunals and Commissions02 Jul 2026
ACIT Vs Suresh Chand Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2028
Income Tax Act, 1961-Section 250, 153C
Tribunals and Commissions02 Jul 2026
Arun Adlakha Vs National Faceless Assessment Centre Additional/Joint/Deputy/Assistant Commissioner Of Income Tax, Income Tax Officer, National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2035
Income Tax Act, 1961-Section 250, 271(1)(c)
Tribunals and Commissions02 Jul 2026
Income Tax Officer Vs BNA Enterprises Private Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2038
Income Tax Act, 1961-Section 250, 68, 115BBE
Tribunals and Commissions02 Jul 2026
Gautam Prakash Kharbanda Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2072
Income Tax Act, 1961-Section 250, 253(5)
Tribunals and Commissions01 Jul 2026Partly Allowed
Income Tax Officer Vs Piyare Lal Kishan Lal
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2568
Income Tax Act, 1961-Section 143(3), 12AA, 80
Tribunals and Commissions01 Jul 2026
Sawhney Brothers Vs The Assistant Commissioner Of Income Tax, Circle 52(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2631
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions01 Jul 2026
Ish Buildcon Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2628
Income Tax Act, 1961-Section 147, 144, 148, 143(2), 250, 68, 69C, 143(3), 292B, 40(1), 54-EC, 263, 151, 151(2), 133A, 143(1), 139(1), 142(1)
Tribunals and Commissions01 Jul 2026Allowed
Saraswati Vidyak Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2638
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB, 12AB(1)(ac)(ii)MPT Act
Tribunals and Commissions01 Jul 2026Allowed
Vin Venturess Vs Deputy Commissioner Of Icnome Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2637
Income Tax Act, 1961-Section 250, 234A, 234B, 234C, 271AAC
Tribunals and Commissions01 Jul 2026Partly Allowed
Camtech Heavy Engineering Company Vs Dcit, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2636
Income Tax Act, 1961-Section 250, 115BBE