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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 151 of 307

Tribunals and Commissions22 May 2026Partly Allowed

Sanraj Impex Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3376

Income-tax Act, 1961-Section 127, 132, 132A, 139, 142(1), 143(2), 143(3), 147, 148, 149, 151, 153, 153A, 153C, 270AFinance Act, 2021
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Tribunals and Commissions22 May 2026Allowed

Vedanta Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3372

Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149(1)(b)
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Tribunals and Commissions22 May 2026

Mirha Exports Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3370

Income Tax Act, 1961-Section 250, 147, 143(3), 153A, 149, 149(1), 149(1)(b), 148, 148B, 68, 41(1)
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Tribunals and Commissions22 May 2026

Malwa Packaging Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3368

Income-tax Act, 1961-Section 132, 143(3), 28, 115BBE, 69C, 132(4), 132(4A), 37(1), 132(5)Evidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
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Tribunals and Commissions22 May 2026Allowed

G.D. Education Society Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3366

Income Tax Act, 1961-Section 2(15), 10(23C), 11, 12, 12A, 12AA, 12AA(3), 12AA(4), 12AB, 12AB(4), 12AB(4)(ii), 13, 13(1)(c), 13(2)(b), 13(3), 115BBI, 127, 132, 132(4), 143(3), 161(1A)Income-tax Rules, 1962-Rule 17A(5), 2C(5)Society Registration Act, 1860
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Tribunals and Commissions22 May 2026Partly Allowed

Vivek Mittal Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3412

Income Tax Act, 1961-Section 250, 143(3), 69, 69A
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