Tribunals and Commissions25 May 2026Dismissed
ACIT Vs Hari Om Sehgal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3846
Income-tax Act, 1961-Section 147, 69C, 139, 148, 133(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 149 of 307
Tribunals and Commissions25 May 2026
Sarvada Shiksha Samiti Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3180
Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144
Tribunals and Commissions25 May 2026
Sarvada Shiksha Samiti Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3176
Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144
Tribunals and Commissions25 May 2026
Sarvada Shiksha Samiti Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3158
Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), Explanation 2(1) of section 147, 148, 139(4), 144
Tribunals and Commissions25 May 2026
Sarvada Shiksha Samiti Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3155
Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144
Tribunals and Commissions22 May 2026
Mandeep Singh Anand Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3806
Income Tax Act, 1961-Section 250, 143(3), 153A, 4, 4(1), 4(2)Evidence Act-Section 34Finance Act
Tribunals and Commissions22 May 2026Allowed
Ajay Mangal Vs ITO, Ward 17(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3331
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions22 May 2026Allowed
Aseem Kumar Gupta Vs ACIT, CC-9, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3330
Income Tax Act, 1961-Section 250, 153A, 143(3), 153C, 153D, 292BC
Tribunals and Commissions22 May 2026
Punya Sthali Tirth Trust Vs ITO, Ward (Exemption)-2(4)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3328
Income Tax Act, 1961-Section 271AAC(1), 151
Tribunals and Commissions22 May 2026Allowed
Life Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3327
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12A, 12AB(1)(b)(ii)B
Tribunals and Commissions22 May 2026Dismissed
DCIT, Central Circle -32 Vs M/s Indo Greenfuel Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3326
Income Tax Act, 1961-Section 153C, 153A
Tribunals and Commissions22 May 2026
Mahagun (India) Pvt. Ltd. Vs ACIT, CC-13
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3325
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions22 May 2026Allowed
Rana Industries Vs ITO, Ward-3(2)(4)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3324
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions22 May 2026Allowed
Inox Infrastructure Limited Vs Assessment Unit Income Tax, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3323
Income Tax Act, 1961-Section 270A, 14A, 139Income Tax Rules, 1962-Rule 8D, Proviso to Rule 8D
Tribunals and Commissions22 May 2026Allowed
Shri Aggarwal Sewa Sadan Vs CIT(Exemption), Exemption Ward-Rohtak
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3322
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions22 May 2026Allowed
M/s IMA Janakpuri Branch Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3359
Income-tax Act, 1961-Section 12A, 80G
Tribunals and Commissions22 May 2026Allowed
Sakshi Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3358
Income-tax Act, 1961-Section 12A, 12AB, 80G
Tribunals and Commissions22 May 2026
M/s Aum Jewels Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3357
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 115BE, 234B, 234C, 69A, 44AD, 133A, 133A(3)(ia), 271A, 44AB, 142(1), 4
Tribunals and Commissions22 May 2026
Gaurav Rakhecha Vs JCIT Central Range 04 Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3356
Income Tax Act, 1961-Section 2(12A), 2(22A), 2(22AA), 119, 131, 132, 132(1)(iib), 132(4), 132(4A), 132A, 133A(3)(iii), 136, 139, 142(1), 143, 143(2), 143(3), 143(4), 153C, 250, 250(4), 269SS, 269ST, 271DA, 274, 278E, 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 3, 17, 60, 65, 65A, 65B, 65B(4), 68
Tribunals and Commissions22 May 2026Allowed
Delhivery Freight Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3355
Income-tax Act, 1961-Section 68, 69C