COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 148 of 307

Tribunals and Commissions26 May 2026

DCIT, Central Circle-32 Vs Indo Greenfuel Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3172

Income Tax Act, 1961-Section 153C, 153A

Tribunals and Commissions25 May 2026Dismissed

DCIT, CC-1, New Delhi Vs M/s. Belrus Agro Fert Private Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3238

Income Tax Act, 1961-Section 153C, 153A, 132, 132(4), First Proviso to Section 153C, Second Proviso to Section 153AFinance Act, 2017

Tribunals and Commissions25 May 2026Allowed

Srishti Goel Vs JCIT (OSD)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3236

Income Tax Act, 1961-Section 153C, 132, 153A (Fourth Proviso)

Tribunals and Commissions25 May 2026

Aman Saini Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3223

Tribunals and Commissions25 May 2026Dismissed

DCIT Vs M/s. Sawhney Builders

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3261

Income-tax Act, 1961-Section 143(3), 153D

Tribunals and Commissions25 May 2026

Sarvada Shiksha Samiti Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3308

Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144

Tribunals and Commissions25 May 2026Allowed

TLG India Private Limited Vs National Faceless Appeal Centre, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3304

Income Tax Act, 1961-Section 271(1)(c)

Tribunals and Commissions25 May 2026Allowed

Friends Tractor Vs ITO, Rewari

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3303

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions25 May 2026Allowed

Friends Tractor Vs ITO, Rewari

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3301

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions25 May 2026

Amit Singla HUF Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3299

Income Tax Act, 1961-Section 250, 153C, 69A, 69C

Tribunals and Commissions25 May 2026Allowed

Rajbir Singh Vs Income Tax Officer, Sonipat, Haryana

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3298

Income Tax Act, 1961-Section 250, 250(6), 69A, 144, 2(14)

Tribunals and Commissions25 May 2026

Sterino Exim Private Limited Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3297

Income Tax Act, 1961-Section 250, 144ITAT Rules, 1963-Rule 29

Tribunals and Commissions25 May 2026Dismissed

ITO Ward-16(3) Delhi Vs Nischint A Kanoudia

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3338

Income Tax Act, 1961-Section 250, 143(3), 144B, 69, 142(1)

Tribunals and Commissions25 May 2026Allowed

Escorts Kubota Ltd. Vs Addl. CIT, Special Range-3, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3337

Income Tax Act, 1961-Section 250, 271(1)(c), 274, Explanation 1 to Section 271(1)(c), 271(IB)

Tribunals and Commissions25 May 2026Allowed

AS Trading Company Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3336

Income Tax Act, 1961-Section 144, 250, 270A, 270A(2), 270A(6), 270AA, 274(2)

Tribunals and Commissions25 May 2026Allowed

Virasat Buildcon Pvt. Ltd. Vs Assessment Unit, Income Tax Department, NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3335

Income Tax Act, 1961-Section 250, 147 to 151, 148, 148A(b), 148A, 151, 151(2), 151(1), 151(i), 151(ii)Finance Act, 2021

Tribunals and Commissions25 May 2026Partly Allowed

Lalit Kumar Nagar Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3333

Income-tax Act, 1961-Section 143(3), 153C, 153D, 148, 127, 132, 132A, 139, 147, 149, 151, 153, 153A, 142(1), 143(2)Finance Act, 2021

Tribunals and Commissions25 May 2026

Amadeus India Private Limited Vs Asstt. Commissioner Of Income-Tax, Circle 1(1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3332

Income Tax Act, 1961-Section 143(3) r.w.s. 144B, 143(2), 142(1), 92E, 92CA(1), 92CA(3), 92CA, 92B(1), 92F clause (v), 92F, 270A, 92C(3), 92B, 14A, 250, 143(1), 234A, Chapter XIncome-tax Rules, 1962-Rule 10E, 10D, 8DFinance Act 2012

Tribunals and Commissions25 May 2026

DCIT Vs Aamby Valley City Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3329

Income Tax Act, 1961-Section 250, 143(3), 14A, 36(1)(vii), 36(2), 37(1), 36(1)(iii), 43B, 40A(7)Income Tax Rules, 1962-Rule 8DFinance Act, 2022

Tribunals and Commissions25 May 2026Allowed

Shri Dharambir Memorial Trust Rohtak Vs. CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3208

Income-tax Act, 1961-Section 12A(1)(ac), 12A(1)(ac)(iii)