Tribunals and Commissions22 May 2026Dismissed
Sanjay Singh Raghav Vs DCIT, Central Circle 15
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3354
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 150 of 307
Tribunals and Commissions22 May 2026Allowed
M/s Lala Uggar Sain Savitri Devi Charitable Trust Vs CIT(Exemptions), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3353
Income-tax Act, 1961-Section 12AB, 80G(5)
Tribunals and Commissions22 May 2026Partly Allowed
Montage Enterprises Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3352
Income Tax Act, 1961-Section 250, 143(2), 143(3), 144, 145(3), 148B, 69A, 69C
Tribunals and Commissions22 May 2026Allowed
Sukrit Kalia Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3351
Income-tax Act, 1961-Section 270A, 10(13A), 144B, 270AA
Tribunals and Commissions22 May 2026Partly Allowed
Montage Enterprises Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3350
Income Tax Act, 1961-Section 250, 143(3), 145(3), 69C, 143(2), 148B, 144, 69A
Tribunals and Commissions22 May 2026
Hector Enterprises Pvt. Limited Vs DCIT, Central Circle 29, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3389
Income-tax Act, 1961-Section 10(38), 69, 69C, 132, 132(4), 142(1), 143(1), 147, 148, 151, 153, 153D, 271(1)(c)
Tribunals and Commissions22 May 2026
Priya Ranjan Trivedi Vs ACIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3349
Income-tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions22 May 2026
Navshiv Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3348
Income-tax Act-Section 12A, 12AB(1)(b)(ii), 80G
Tribunals and Commissions22 May 2026
Hind Hotels Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3347
Tribunals and Commissions22 May 2026Allowed
Shree Vishnu Bhagwan Mandir Trust Hissar Vs Income Tax Officer Ward-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3346
IT Act-Section 12(1)(ac)(vi), 12AB(1)(b), 12AB(1)(b)(ii), 115BBC
Tribunals and Commissions22 May 2026
ACIT Vs Polyace India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3345
Income-tax Act, 1961-Section 143(1), 132, 127, 133(6), 36(1)(va), 68, 69CRBI Act 1934-Section 45-IA
Tribunals and Commissions22 May 2026
Mirha Exports Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3344
Income Tax Act, 1961-Section 250, 147, 143(3), 153A, 148, 148B, 149, 149(1)(b), 68, 41(1)
Tribunals and Commissions22 May 2026
Malwa Packaging Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3343
Income-tax Act, 1961-Section 28, 37(1), 69C, 115BBE, 132, 132(4), 132(4A), 143(3)Evidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions22 May 2026Allowed
Anshika Mishra Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3342
Income Tax Act, 1961-Section 44D, 44AD, 68, 250, 147, 143(3), 143(1), 132, 127, 148, 131(1A), 142(1), 115BBE, 44AA, 44AB
Tribunals and Commissions22 May 2026Dismissed
Income Tax Officer, Ward-9(1), Delhi Vs M/s. Fortune Land & Housing (P) Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3388
Income-tax Act, 1961-Section 143(3) read with Section 147
Tribunals and Commissions22 May 2026
M/s. Rama Food Grain Co. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3387
Income Tax Act, 1961-Section 148, 149, 149(1)(b), 147, 143(3), 253(5), 271(1)(c), 271(1)(b)
Tribunals and Commissions22 May 2026Allowed
Webpulse Foundation Vs Commissioner Of Income Tax (Exemptions) 2(3), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3386
Income Tax Act, 1961-Section 80G(5)(iii), 80G(5), 80G, 12AB, 12A, 12A(1)(ac)(iii)
Tribunals and Commissions22 May 2026
Kuljeet Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3385
Income Tax Act, 1961-Section 250, 143(3), 143, 147, Explanation 2(b) of Section 147, 149(1)(b), 151, 151(3), 254, 68
Tribunals and Commissions22 May 2026
Plasser India Pvt. Ltd. Vs JCIT Special Range 7
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3384
Income Tax Act, 1961-Section 143(3), 115JB, 37(1), 32, 80G, 142(1), 36(2)FEMA Rules
Tribunals and Commissions22 May 2026Partly Allowed
Vidya Polymers Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3383
Income Tax Act, 1961-Section 132, 69C