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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 152 of 307

Tribunals and Commissions22 May 2026

Worldfa Exports Private Limited Vs PCIT(Central)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3408

Income Tax Act, 1961-Section 132, 144(13), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(i), 151(ii), 151(if), 153A, 153A(1), 153A(1)(a), 153A Explanation 1, 153C, 263Finance Act, 2021Finance Act, 2023
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Tribunals and Commissions22 May 2026

Jasbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3406

Income Tax Act, 1961-Section 250, 143(3)/147, 68, 151, 292BC, 145(3)Finance Act, 2026
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Tribunals and Commissions22 May 2026Dismissed

ITO Vs Arti Arora

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3405

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 10(38), 139(1), 142(1), 69A, 68, 132, 254(2), 131WT Act-Section 13
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Tribunals and Commissions22 May 2026Allowed

ITO Vs Shri Ajay Sharma

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3404

Income Tax Act, 1961-Section 250, 144, 144B, 145(3), 68
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Tribunals and Commissions22 May 2026Dismissed

DCIT Vs Rajesh Kumar Govil

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3403

Income Tax Act, 1961-Section 250, 147, 144B, 10(38), 148, 139(1), 68, 69C, 10(3), 143(1), 143(2), 115BBE
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Tribunals and Commissions22 May 2026Partly Allowed

Priya Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3402

Income Tax Act, 1961-Section 250, 143(3), 68, 54Evidence Act, 1972-Section 34
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Tribunals and Commissions22 May 2026Partly Allowed

M/s. Acme Cleantech Solutions (P) Ltd. Vs JCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3398

Income Tax Act, 1961-Section 250(6), 143(3), 143(2), 142(1), 14A, 14A(2), 115JB, 92BIncome-tax Rules, 1962-Rule 8D, 8D(2)(ii), 10B(2), 10B(3)Finance Act, 2012
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