Tribunals and Commissions24 Dec 2025Dismissed
Innovision Limited Vs Commissioner of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4602
Income-tax Act, 1961-Section 143(3), 80JJAA
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
887 judgments · page 7 of 45
Tribunals and Commissions24 Dec 2025Partly Allowed
Shri Ram Prakash Bhatia Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4599
Income Tax Act, 1961-Section 250, 263, 147, 148, 68, 131(lA)
Tribunals and Commissions24 Dec 2025Partly Allowed
Pradip Naik Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4597
Income Tax Act, 1961-Section 250, 144(1), 147, 144, 148, 69B
Tribunals and Commissions24 Dec 2025Allowed
ASB Designs LLP Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4405
Income Tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, 149(1), fourth proviso to Section 149(1), 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions24 Dec 2025
Satish Kumar & Sons (HUF) Vs Jurisdictional Assessing Officer Ward-47(1), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4433
Income Tax Act, 1961-Section 250, 139(1), 148A(b), 148, 148A(d), 142(1), 143(2), 147, 144B, 115BBE, 250(2)(a)
Tribunals and Commissions24 Dec 2025Allowed
Rajlaxmi Charitable Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4825
Income-tax Act, 1961-Section 143(3), 11(2), 139(1)
Tribunals and Commissions23 Dec 2025
Bhagwan Education Society Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4572
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB(1)(ac)(iii), 80G(5)
Tribunals and Commissions23 Dec 2025Allowed
Sunil Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4553
Income Tax Act, 1961-Section 143(1), 143(1)(a), 143(1A), 143(3), 264, 36(1)(va), 36(1)(iv), 2(24)(x), 43B, 260A, 246A, 147, 139(1), 142(1), 10AA, Chapter VI-A, 80-OEmployees' Provident Fund and Miscellaneous Provisions Act, 1952
Tribunals and Commissions23 Dec 2025
M/s GDR Finance and Leasing Pvt. Ltd. Vs Assessment Unit, Income Tax Officer, NFAC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4601
Income Tax Act, 1961-Section 250, 144B, 148, 148A, 148A(b), 148A(d), 151A, 133(6), 143(2), 147, 68, 132
Tribunals and Commissions23 Dec 2025Allowed
Aarti Singal Foundation Vs CPC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4600
Income Tax Act, 1961-Section 250, 143(1), 11(1), 11(1)(a), 80IC
Tribunals and Commissions23 Dec 2025
Sh. RajanVerma Vs. DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4598
Income Tax Act, 1961-Section 153C, 153A, 127
Tribunals and Commissions23 Dec 2025Partly Allowed
Queen Distillers and Bottles Pvt. Ltd. Vs ITO Ward 20(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4596
Tribunals and Commissions23 Dec 2025Allowed
Lister Moessner India Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4595
Income Tax Act, 1961-Section 147, 144C(3), 144B, 144C(5), 144C, 148, 148A(b), 148A(d), 148A, 92CA(1), 92CA(2), 92CA(3), 92CA, 131(1A), 142(1), 151A, 234A, 234B, 270A, 68Finance Act, 2021Foreign Exchange Management Act
Tribunals and Commissions23 Dec 2025Allowed
Brij Bhushan Kalia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4594
Income Tax Act, 1961-Sections 13A, 147, 148 (including first proviso), 148A, 148A(b), 148A(d), 149, 149(1) (fourth proviso), 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions23 Dec 2025Allowed
Naresh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4593
Income Tax Act, 1961-Section 144
Tribunals and Commissions23 Dec 2025Allowed
Surender Tomar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4592
Income Tax Act, 1961-Section 144, 250(6)
Tribunals and Commissions23 Dec 2025Allowed
Lotus Trust Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4591
Income Tax Act, 1961-Section 143(1), 80G, 12AA, 11, 12A
Tribunals and Commissions23 Dec 2025Allowed
Anil Kataria Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4590
Income Tax Act, 1961-Section 147, 144, 69B, 115BBE
Tribunals and Commissions23 Dec 2025Allowed
Vikas Rathore (Individual) Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4589
Income Tax Act, 1961-Section 147
Tribunals and Commissions23 Dec 2025Dismissed
Rajusha Textiles Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4588
Income Tax Act, 1961-Section 143(3), 252(1)(a) proviso, 144Finance Act, 2024