Tribunals and Commissions23 Dec 2025Allowed
Kuldeep Singh Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4587
Income Tax Act, 1961-Section 143(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 8 of 45
Tribunals and Commissions23 Dec 2025Allowed
Dharam Vir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4586
Income Tax Act, 1961-Section 143(3), 50C, 50C(2)
Tribunals and Commissions23 Dec 2025Partly Allowed
Sh. Jai Parkash Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4585
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions23 Dec 2025Allowed
Mahesh Sunny Enterprises Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4584
Income Tax Act, 1961-Section 154, 143(3)
Tribunals and Commissions23 Dec 2025Partly Allowed
Sh. Sandeep Garg Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4583
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions23 Dec 2025Allowed
Mrs. Neeraj Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4582
Income Tax Act, 1961-Section 147, 250(6)
Tribunals and Commissions23 Dec 2025Partly Allowed
Manju Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4581
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions23 Dec 2025Partly Allowed
Sh. Hari Mohan Sharma Vs Income Tax Officer, NFAC, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4580
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions23 Dec 2025
ACIT Vs RMS Power Solutions Private Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4579
Income Tax Act, 1961-Section 250, 147, 144B, 148, 69C
Tribunals and Commissions23 Dec 2025Partly Allowed
Pragya Pandhi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4578
Income Tax Act, 1961-Section 147, 115BBE
Tribunals and Commissions23 Dec 2025Allowed
Nitin Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4624
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions23 Dec 2025Partly Allowed
Abhishek Gogna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4623
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions23 Dec 2025Allowed
Infinite Expeditions Pvt. Ltd. Vs Income Tax Officer, Ward 2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4622
Income Tax Act, 1961-Section 254(1), 147, 148, 151A, 143(1), 148A, 148A(b), 148A(d), 115BBE, 68, 250
Tribunals and Commissions23 Dec 2025Dismissed
Sh. Mohit Loyalka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4621
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions23 Dec 2025Partly Allowed
Gaurav Nagpal Vs CIT(A)/NFAC/ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4620
Income Tax Act, 1961-Sections 147 and 144
Tribunals and Commissions23 Dec 2025Partly Allowed
Sonam Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4619
Income Tax Act, 1961-Section 143(3), 40(a)(ia)
Tribunals and Commissions23 Dec 2025Partly Allowed
Chandranchal Enterprise Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4618
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions23 Dec 2025Allowed
Ketan Anand Vs ITO- Ward 45, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4617
Income Tax Act-Section 254(1), 68, 10(38), 148A(b), 148A(d)
Tribunals and Commissions23 Dec 2025Dismissed
Sh. Arpit Goel Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4616
Income Tax Act, 1961-Section 147
Tribunals and Commissions23 Dec 2025Partly Allowed
Anita Batra Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4615
Income Tax Act, 1961-Section 143(3), 115BBE