Tribunals and Commissions23 Dec 2025Partly Allowed
Shagun Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4614
Income Tax Act, 1961-Section 147, 37
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 9 of 45
Tribunals and Commissions23 Dec 2025Allowed
Landmark Exim Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4613
Income-tax Act, 1961-Sections 250, 43B, 132, 148, 143
Tribunals and Commissions23 Dec 2025Partly Allowed
Shobhit Malhotra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4611
Income Tax Act, 1961-Section 147
Tribunals and Commissions23 Dec 2025Allowed
Indu Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4610
Income Tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions23 Dec 2025Partly Allowed
Gaurav Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4609
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions23 Dec 2025Dismissed
Sree Narayana Guru Cooperative Thrift And Credit Society Limited Vs ITO, Ward 43(6), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4607
Tribunals and Commissions23 Dec 2025Allowed
Nand Kishore Malhan Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4606
Income Tax Act, 1961-Section 143(3), 2(22)(e)
Tribunals and Commissions23 Dec 2025
Sahara India Commercial Corporation Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4632
Income Tax Act, 1961-Section 142(2A), 143(3), 40(a)(ia), 40A(2)(b), 14A, 37(1)(vii), 40A(3), 194C, 194J, 40A(2), 40B(3), 40(3)B, 36(1)(vii), 14A(2), 2(22)(e), Rule 6DD, 8D, 8D(2)(iii)Finance Act 2012
Tribunals and Commissions23 Dec 2025Dismissed
ITO Vs M/s. Oval Investment Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4670
Income Tax Act,1961-Section 250, 143(3), 68, 14A
Tribunals and Commissions23 Dec 2025Allowed
Shri Karan Jeet Singh Vs DCIT/ACIT, Intl. Taxation, Gurgaon
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4669
Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(vii), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 144C(13), 145A, 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions23 Dec 2025Allowed
Shri Nirjeet Singh Vs ITO Ward 52(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4665
Income Tax Act, 1961-Section 250, 270A, 270A(8), 270A(9), 270A(9)(a) to (f), 270AA, 270AA(3), 274
Tribunals and Commissions23 Dec 2025Allowed
Shri Arvind Jain Vs ITO Ward 5(1)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4662
Income Tax Act, 1961-Section 250, 147, 148, 144B, 148A(b), 148A(d), 149(1), 149, 143(3)
Tribunals and Commissions23 Dec 2025Allowed
Ashok Kumar Chaturvedi Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4661
Income-tax Act, 1961-Section 250(6), 234A, 234A(1), Explanation 1 to Section 234A, 143(1), 139(1), 234B, 234C
Tribunals and Commissions23 Dec 2025Allowed
Pankaj Chhatwal Vs NEAC, Income Tax Department
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4660
Income Tax Act, 1961-Section 143(3), 23, 250, 23(1)(c), 142, 144B, 27(1)
Tribunals and Commissions23 Dec 2025Dismissed
Income Tax Officer Vs Neem Chand
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4658
Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148, 142(1), 143(2), 149, 148A(b), 148A(d), 246-A, 149A(d), 149(1)(b)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020 (TOLA)-Section 3Finance Act, 2021
Tribunals and Commissions23 Dec 2025Partly Allowed
Dileep Kumar Dwivedi Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4657
Income Tax Act, 1961-Section 147 read with Section 144, 148, 194(1A), 142(1), 234A, 234B, 234C
Tribunals and Commissions23 Dec 2025Allowed
Federal -Mogul Holdings, Ltd. Vs Asst. Commissioner of Income Tax, Circle Int. Tax 1(3)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4656
Income-tax Act, 1961-Section 154, 143(1), 250Income Tax (Appellate Tribunal) Rules, 1963-Rule 29
Tribunals and Commissions23 Dec 2025Allowed
Sh. Jeetesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4655
Income-tax Act, 1961-Section 270, 143(3)
Tribunals and Commissions23 Dec 2025Dismissed
DCIT Vs Lotus Herbals Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4654
Income Tax Act, 1961-Sections 37, 37(1), 14A, 80IC, 80IC(7), 80IA(10), 92C, 92BA, 133(6), 139(1), 142(1), 142(2A), 143(3), 147, 148, 148(2), 151, 151(1), 153D, 158BGITAT Rules, 1963-Rule 27Income Tax Rules, 1962-Rule 8D, 8D(2)(ii)
Tribunals and Commissions23 Dec 2025Allowed
Sh. Nikhil Jain, Legal Heir Of Late Smt. Beena Jain Vs Income Tax Officer, Ward-29(4), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4653
Income-tax Act, 1961-Section 143(3)