Tribunals and Commissions04 Sept 2025
The A.CI.T. Vs VIC Enterprises Pvt Ltd
Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2280
ITAT Rules-Rule 18(6)IT Act-Section 36(1)(iii), 14A, 10(34)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
887 judgments · page 45 of 45
Tribunals and Commissions29 Aug 2025Revenue's appeal dismissed; assessee's cross objection allowed
DCIT, Central Circle-I, Noida Vs M/s. Rudra Buildwell Homes Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 08 ITAT CK 0949
Income-tax Act, 1961-Section 68, 69A, 131, 143(3), 144B, 147, 148, 148A(d), 151, 158BCTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)
Tribunals and Commissions28 Aug 2025
Punjab National Bank Vs The Dy. C.I.T.
Income Tax Appellate Tribunal · (2025) 08 ITAT CK 2135
Income Tax Act, 1961-Section 36(1)(vii), 36(1)(viia), 115JB, 14A, 194AIncome Tax Rules, 1962-Rule 8D, 8D (iii), 37BA(2)SARFAESI Act
Tribunals and Commissions27 Aug 2025
Delhi Duty Free Service [P] Ltd Vs The Dy. CI.T.
Income Tax Appellate Tribunal · (2025) 08 ITAT CK 2136
Income-tax Act, 1961-Section 80G, 115BAA, 36(1)(va), 80JJAA, 80M, Chapter VI-ACompany Act-Section 135Finance Act, 2021
Tribunals and Commissions23 Jul 2025
Firoz Alam Vs ITO
Income Tax Appellate Tribunal · (2025) 07 ITAT CK 2820
Income Tax Act, 1961-Section 147, 144, 148A(d), 148, 69C, 221(1)
Tribunals and Commissions06 May 2025Partly Allowed
Spank Management Services Private Limited Vs The Deputy Commissioner Of Income Tax, Circle-22(2)
Income Tax Appellate Tribunal · (2025) 05 ITAT CK 1629
Income Tax Act, 1961-Section 143(3), 115JB, 143(2), 142(1), 37, 37(1), 45(2A), Explanation I of Section 115JB, 115J, Explanation to Section 115J, Sub-section (1A) of Section 115J, 45(2)(a)Companies Act-Parts II and III of Schedule VI
Tribunals and Commissions06 May 2025Allowed
Med Freshe Private Limited Vs PCIT, Delhi-4
Income Tax Appellate Tribunal · (2025) 05 ITAT CK 1628
Income Tax Act, 1961-Section 263, 143(2), 142(1), 2(22)(e), 112A, 271C, 148, 143(3), 10AA, 69, Explanation 2 to Section 263, Explanation-2(a) of Section 263Finance Act, 2015