Tribunals and Commissions23 Dec 2025
Sanif Ahmed Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4651
Income-tax Act, 1961-Section 147, 144, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 10 of 45
Tribunals and Commissions23 Dec 2025Allowed
Central Council for Research in Ayurvedic Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4697
Income-Tax Act, 1961-Section 250, 144
Tribunals and Commissions23 Dec 2025Dismissed
Jaibro Industries Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4696
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 132, 131(1A), 142(1), 143(2), 68, 144, 142
Tribunals and Commissions23 Dec 2025Allowed
Archit Jain Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4695
Income Tax Act, 1961-Section 250, 143(3), 132, 143(2), 142(1), 69A, 115BBE, 153D
Tribunals and Commissions23 Dec 2025Allowed
KDJP Steels Private Limited Vs National Faceless Appeal Centre
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4693
Income Tax Act, 1961-Section 250, 143(1), 143(3), 142(1), 69A, 68, 69 to 69D, 115BBECompanies Act
Tribunals and Commissions23 Dec 2025
CBRE South Asia Pvt. Ltd. Vs Additional, Joint, Deputy, Assistant Commissioner Of Income Tax, National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4692
Income Tax Act, 1961-Section 250, 143(3), 144B, 139(5), 143(2), 142(1), 93CA(3), 43A, 251, 40A(7), 41, 92CA(3), 153, 153(1), 92CA(1), 92CA, 153(4), 163, 920A(3)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Dec 2025
Shri Jagdish Prashad Gupta Vs JCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4691
Income Tax Act, 1961-Section 250, 271D, 143(3), 269SS, 271DA, 68, 271E, 269T
Tribunals and Commissions23 Dec 2025
Surya Jyoti Software Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4690
Income Tax Act, 1961-Section 250, 271(1)(c), 263, 147, 143(3)
Tribunals and Commissions23 Dec 2025Allowed
Abhishek Grover Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4689
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 143(2), 143(1)
Tribunals and Commissions23 Dec 2025Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4688
Income Tax Act, 1961-Section 147, 144, 148, 271(1)(b)
Tribunals and Commissions23 Dec 2025Dismissed
ACIT, Circle-13(1), New Delhi Vs M/s Jagat Projects Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4687
Income Tax Act, 1961-Section 143(3), 143(2), 143(1), 142(1)
Tribunals and Commissions23 Dec 2025Dismissed
DCIT, Central Circle-4, New Delhi Vs M/s SMC Foods Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4686
Income Tax Act, 1961-Section 132, 132(4), 139(1), 143(2), 143(3), 271AAB, 271AAB(1A)(b), Explanation (c) to Section 271AAB(1A)(b)
Tribunals and Commissions23 Dec 2025Partly Allowed
ACIT Vs Jakson Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4438
Income Tax Act, 1961-Section 250, 69C, 37(1), 80G, 143(3), 147, 115JB, 14A, 14A(2), 148A(d), 151, 151(1), 151(2), 151(i), 151(ii), 148, 133(3)Income Tax Rules, 1962-Rule 8D, 8D(ii), 46A
Tribunals and Commissions23 Dec 2025Allowed
Harish Chand Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4434
Income Tax Act, 1961-Section 250, 144, 143(1), 69A, 115BBE, 68, 145(3), 145(1), 143(3), 143(2), 2(7A), 120(3)
Tribunals and Commissions23 Dec 2025Allowed
Ritu Agarwal Vs Income Tax Officer, Ward-60(7)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4822
Income Tax Act, 1961-Section 147, 148, 132, Explanation 2 of Section 148
Tribunals and Commissions22 Dec 2025Allowed
Under Armour India Trading Pvt. Ltd. Vs ACIT, Circle-19(1), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4455
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 143(2), 92CA(3), 144C(1), 144C, 156, 92B, 92F(v), 92B(1), 92(1), Explanation to Section 92B, clauses (i)(a) to (e), Chapter X
Tribunals and Commissions22 Dec 2025Dismissed
Vikunj Real Estate Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4499
Income-tax Act, 1961-Section 148, 143, 147, 263, Explanation 2 of Section 263(1), 119, 244A, 271(1)(C), 41(1), 14ACompanies Act
Tribunals and Commissions22 Dec 2025Dismissed
ACIT, Hisar Circle, Hisar Vs Ram Sarup
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4663
Income Tax Act, 1961-Section 143(3), 69A, 32
Tribunals and Commissions22 Dec 2025
M/s Krish Cereals Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4685
Tribunals and Commissions22 Dec 2025Allowed
Shri Sumer Singh Vs ITO, Rewari (JAO)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4679
Income Tax Act, 1961-Section 250, 143(3), 148, 2(14)