COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

895 judgments · page 11 of 45

Tribunals and Commissions22 Dec 2025Allowed

National Foundation For Corporate Governance Vs ITO, Ward 2 (4), Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4720

Income-tax Act, 1961-Section 11, 11(2), 11(2)(a), 11(3), 11(3)(c), 12A, 12AA, 12AB, 80G, 143(1), 10(23C)Finance Act, 2022

Tribunals and Commissions22 Dec 2025Dismissed

M/s Shanti Rice Mills Vs PCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4717

Income Tax Act, 1961-Section 263(1), 263, 143(3), 147/148, 142(1), 80IB(4)

Tribunals and Commissions22 Dec 2025

DCIT, Circle-21(1) Vs M/s Religare Securities Ltd.

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4716

Income-tax Act, 1961-Section 143(3), 14A, 404(2)(b), 194 I, 40(a)(2)(b), 40A(2)(b), 40A(2), 37(1)Income Tax Rules, 1962-Rule 8D, 46A

Tribunals and Commissions22 Dec 2025Allowed

Shri Sanjay Shukla Vs AO, NFAC, Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4715

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 69A, 115BBE, 69

Tribunals and Commissions22 Dec 2025

Arjun Arora Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4714

Income Tax Act, 1961-Section 44AB, 139(1), 271B

Tribunals and Commissions22 Dec 2025

Gsas Enterprises Private Limited Vs Income Tax Officer, (ITO)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4713

Income Tax Act, 1961-Section 147, 144

Tribunals and Commissions22 Dec 2025Partly Allowed

DCIT, Central Circle 1, Noida Vs M/s. Bright Buildtech Pvt. Ltd.

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4712

Income Tax Act, 1961-Section 14A, 37(1), 40(a)(ia), 147, 195Income Tax Rules, 1962-Rule 8D, 8D(2)(ii)

Tribunals and Commissions22 Dec 2025

National Housing Bank Vs DCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4711

Income Tax Act, 1961-Section 147, 144B, 36(1)(viia)(c)

Tribunals and Commissions22 Dec 2025

Ashok Kumar & Anr. Vs DCIT, Central Circle 27

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4710

Income-tax Act, 1961-Section 132; Section 153C; first proviso to Section 153C

Tribunals and Commissions22 Dec 2025Allowed

Sh. Sandeep Vs DCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4709

Income Tax Act, 1961-Section 153C, 143(3)

Tribunals and Commissions22 Dec 2025Dismissed

Sushil Goel Vs DCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4708

Income Tax Act, 1961-Section 250, 254, 153A, 143(3), 115BBE, 271AAC, 270A(8), 153D, 158BG, 119Indian Evidence Act-Section 65B

Tribunals and Commissions19 Dec 2025Allowed

Devi Singh Vs ITO Ward- 5 (1) (2)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4501

Income Tax Act, 1961-Section 148, 144, 69, 142(1)

Tribunals and Commissions19 Dec 2025

Income Tax Officer Vs Amira Apparels Ltd.

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4500

Income Tax Act, 1961-Section 250, 139(1), 50, 2(14)(iii), 2(42A), 48, 49Indian Income-tax Act, 1922

Tribunals and Commissions19 Dec 2025

Sh. Atar Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4498

Income Tax Act, 1961-Sections 10A, 69A, 133(6), 143(3), 147, 148, 151, 151(1), 147/144, 147/148Finance Act, 2000

Tribunals and Commissions19 Dec 2025

Asia Satellite Telecommunications Company Ltd. Vs Assistant Commissioner Of Income-Tax, International Taxation 1(1)(1)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4648

Income Tax Act, 1961-Section 143(3) read with Section 144C(13), 9(1)(vi) with Explanations 2, 4, 5 and 6, 270A, 90(2)Finance Act, 2012Income-tax (Appellate Tribunal) Rules, 1963-Rule 11

Tribunals and Commissions19 Dec 2025

Punchsheel Nursing Home Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4707

Income Tax Act 1961-Section 234E, 154, 201(1A), 220(2), 200A, 200A(1)(c), 143(1)

Tribunals and Commissions19 Dec 2025Allowed

Income Tax Officer Vs Deepak Goel

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4706

Income Tax Act, 1961-Section 250, 68, 10(38), 132, 147

Tribunals and Commissions19 Dec 2025Partly Allowed

V K Ready Mix Concrete Pvt. Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4705

Income Tax Act, 1961-Section 253(6), 115JB, 153C, 153A, 37, 30 to 36

Tribunals and Commissions19 Dec 2025Allowed

Sudesh Kumar Vs DCIT, Central Circle

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4704

Income Tax Act, 1961-Section 153A, 143(3), 69A, 115BBE, 234A, 234B, 234C, 271AAC, 153D, 133A, 119

Tribunals and Commissions19 Dec 2025Dismissed

DCIT Vs JCT Limited

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4703

Income-tax Act, 1961-Section 254, 251, 143(3), 144B, 147, 143(2), 144, 143, 139, 142, 148