Tribunals and Commissions18 Dec 2025
M/s Shub Conductors LLP Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4631
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 13 of 58
Tribunals and Commissions18 Dec 2025
Vir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4629
Income Tax Act, 1961-Section 250, 148
Tribunals and Commissions18 Dec 2025Allowed
Pawan Kumar Sharma Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4628
Income Tax Act, 1961-Section 250, 143(2), 142(1), 144, 69A, 40(a)(ia)
Tribunals and Commissions18 Dec 2025
Kapil Kumar Varshney Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4627
Income Tax Act, 1961-Section 250
Tribunals and Commissions18 Dec 2025Allowed
Vidyasagar Jeev Daya Parivar Trust Vs The Commissioner Of Income (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4626
Income Tax Act, 1961-Section 80G, 12A(1)(ac)(vi), 12AB, 80G(5)
Tribunals and Commissions18 Dec 2025Allowed
Stallion Packaging Private Limited Vs CIT (Appeal), National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4625
Income Tax Act, 1961-Section 250, 69C, 69
Tribunals and Commissions18 Dec 2025
Shri Gurinder Singh, Charitable Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4674
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B)
Tribunals and Commissions18 Dec 2025Allowed
Devender Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4673
Income Tax Act, 1961-Section 250, 271(1)(b), 271F, 273B
Tribunals and Commissions18 Dec 2025Allowed
Personal Injury Trust For Rameez Ahmad Vs Assessing Officer, Trust Ward
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4672
Income Tax Act, 1961-Section 250, 57
Tribunals and Commissions18 Dec 2025Allowed
Anuj Kumar Jain Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4671
Income Tax Act, 1961-Section 143(1), 250, 54, 154
Tribunals and Commissions18 Dec 2025
Ram Kumar Gupta Vs NFAC (National Faceless Appeal Centre)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4668
Income Tax Act, 1961-Section 250
Tribunals and Commissions18 Dec 2025Allowed
Harinder Bir Singh Lamba Vs DCIT, Circle 52(1), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4667
Income Tax Act, 1961-Section 250, 69A, 151(ii), 151, 148, 148A, 149, 149(b), 151(i)
Tribunals and Commissions18 Dec 2025Allowed
BSST India Private Limited Vs Commissioner Of Income Tax (Appeals), National Faceless Appeal Centre, (NFAC), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4666
Income Tax Act, 1961-Section 250, 2(22)(e)
Tribunals and Commissions18 Dec 2025Allowed
Shri Amit Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4664
Income Tax Act, 1961-Section 250
Tribunals and Commissions18 Dec 2025
Sanjay Ahuja Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4698
Income Tax Act, 1961-Section 68A, 68
Tribunals and Commissions18 Dec 2025Allowed
HLG Developers Pvt. Ltd. Vs ITO- 11(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4719
Income Tax Act, 1961-Section 250, 147, 144, 148, 132, 144B
Tribunals and Commissions18 Dec 2025Allowed
Praveen Tayal Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4743
Income Tax Act, 1961-Section 270A, 153A, 144, 153D
Tribunals and Commissions18 Dec 2025Allowed
Sonal Taneja Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4734
Income Tax Act, 1961-Section 269SS, 269T, 269ST, 271D, 271E, 273B, Explanation (iv)Finance Act, 2015
Tribunals and Commissions18 Dec 2025Allowed
Corteva Agriscience Seeds Pvt. Ltd. Vs ACIT, Circle-19(1), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4731
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 144C, 153, 92CA(3)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Dec 2025Allowed
Sh. Rajnish Kumar Sharma Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4730
Income-tax Act, 1961-Section 143(3), 69A, 115BBE