Tribunals and Commissions17 Dec 2025
Kapsons Engineers Pvt. Ltd. Vs DCIT, Circle 13(1), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4677
Income Tax Act, 1961-Section 250, 249(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 15 of 58
Tribunals and Commissions17 Dec 2025Allowed
Smt. Suchita Goyal Vs PCIT-15
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4676
Income Tax Act, 1961-Section 263, 24, 24(b) and third proviso, 143(3), 270A(9)
Tribunals and Commissions17 Dec 2025
Optus Developers Pvt. Ltd Vs ACIT, CC-32, New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4675
Income Tax Act, 1961-Section 132, 139, 144, 147, 148, 148A(b), 148A(d)
Tribunals and Commissions17 Dec 2025Allowed
Sanjay Tyagi Vs CIT Appeal, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4723
Income Tax Act, 1961-Section 250
Tribunals and Commissions17 Dec 2025Allowed
Shri Krishna Janmashtmi Mahotsav Samiti Vs Income Tax Officer, Exemption, Ward 2(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4722
Income Tax Act, 1961-Section 143(3), 12A, 80G, 11 and 12, 11(4A), 133(6), 271(1)(c), 2(15)
Tribunals and Commissions17 Dec 2025
Arvind Saroha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4721
Income Tax Act, 1961-Section 250, 68, 69
Tribunals and Commissions17 Dec 2025Allowed
PremParkash Gupta Vs ITO, Ward-50(5), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4724
Income Tax Act, 1961-Section 254(1), 68, 115BBE, 69A, 131, 44AD, 250, 250(6)
Tribunals and Commissions17 Dec 2025Allowed
Snehi International Vs CIT (E) Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4772
Income Tax Act-Section 12AB; Section 12A(1)(ac)(iv); Section 12AB(1)(b)(ii)(B); Section 12A
Tribunals and Commissions17 Dec 2025Allowed
Geeta Behl Vs ITO, Ward 30(1), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4771
Income Tax Act-Section 254(1), 270A, 144
Tribunals and Commissions17 Dec 2025Partly Allowed
Dy. Commissioner Of Income Tax, Central Circle-3, Delhi Vs Sh. Pankaj Goel
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4770
Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Representation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
Tribunals and Commissions17 Dec 2025Allowed
Jamaluddin Vs ITO, Ahmed, Ward-1(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4769
Income-tax Act, 1961-Section 143(3), 271(1)(c), 144, 145(3), 2(22)(e), 139(1), 139(4), 139(5), 139(8A), 142(1), 142(2-A), 143(2), 28, 29, 30 to 43A, 145, 69Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions17 Dec 2025Partly Allowed
Bansal Industries Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4768
Income-tax Act, 1961-Sections 143, 147, 148, 148A, 149, 151, 153Finance Act, 2021Finance Act, 2002 (20 of 2002)
Tribunals and Commissions17 Dec 2025Allowed
Sat Narayan Sharma Vs AayakarBhawan, Rohtak, Haryana – 124001
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4767
Income Tax Act-Section 254(1), 147, 148, 69A, 234A, 148A(b), 148A(d), 149(b)
Tribunals and Commissions17 Dec 2025
Shri Bir Singh Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4766
Land Acquisition Act, 1894-Section 28, 34, 23(1A), 23(2), 16, 17Income Tax Act, 1961-Section 10(37), 45(5), 45(5)(b), 56(2)(viii), 57(iv), 145, 145A(b), 145B, 145B(1), 2(24)(xviii), 2(28-A), 2(14)(iii)Finance (No.2) Act, 2009-Section 27
Tribunals and Commissions17 Dec 2025
Milani Cultural and Welfare Association Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4765
Income Tax Act, 1961-Section 80G(5)(iv)(B), 12A(1)(ac)(iii), 80G, 12AB
Tribunals and Commissions17 Dec 2025Dismissed
Dy. Commissioner Of Income Tax, Circle-16(1), New Delhi Vs M/s. M. M. Healthcare Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4764
Income-tax Act, 1961-Section 143(1), 143(1)(a), 143(1)(a)(ii), 139, 142(1), 36(1)(vii), 36(2), 10AA, Chapter VI-A
Tribunals and Commissions17 Dec 2025
Namah Shivaya Marketing Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4763
Income-tax Act, 1961-Section 153C, 68, 132, 153A, 133(6), 132A, 147, 148
Tribunals and Commissions17 Dec 2025
Atul Agnihotri Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4762
Tribunals and Commissions17 Dec 2025
Haddock Propbuild Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4761
ITAT Rules-Rule 18(6)Income-tax Act, 1961-Section 143(1), 192(1A), 199, 199(2), 199(3)Income Tax Rules, 1962-Rule 37BA
Tribunals and Commissions17 Dec 2025
Sh. Purushttam Lal Soni Vs Asst. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4760
Income-tax Act, 1961-Section 153C, 143(3), 153A, 153B, 132(4), 131, 133(6), 132(4A), 292C, 271AAA, 271AAB, 143(2), 142(1), 68, 2(22AA), 153, 132, 132AIndian Evidence Act, 1872-Section 65B, 65B(1), 65B(2), 65B(4), 3, 63, 65Information Technology Act, 2000-Section 2