Tribunals and Commissions18 Dec 2025Allowed
Ajit Foundation Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4729
Income Tax Act, 1961-Section 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 14 of 58
Tribunals and Commissions18 Dec 2025Dismissed
Income Tax Officer Vs Rambir
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4728
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions18 Dec 2025Dismissed
DCIT CC Vs Basheshar Dayal
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4727
Income Tax Act, 1961-Section 253(2), 153C(1), 153C
Tribunals and Commissions18 Dec 2025Dismissed
DCIT Vs Renu Singh
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4726
Income Tax Act, 1961-Section 271D, 132, 153C
Tribunals and Commissions18 Dec 2025
Shivi Srivastava Vs DCIT Or ADIT (Int. Tax), Uttar Pradesh
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4725
Income-tax Act, 1961-Section 143(3), 263, 9
Tribunals and Commissions18 Dec 2025
Shri Mahaveer Jain Mandir Samiti Vs Assessing Officer, Assessment Unit/Verification Unit/Technical Unit/Review Unit, NaFAC, Income Tax Department
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4821
Income Tax Act, 1961-Section 148, 69
Tribunals and Commissions17 Dec 2025
Inder Mohan Thapar Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4526
Income Tax Act, 1961-Section 148
Tribunals and Commissions17 Dec 2025
Spectris Technologies Pvt. Ltd. Vs. ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4612
Income-tax Act, 1961-Section 92, 234B, 234D, Chapter X, 92C(2)
Tribunals and Commissions17 Dec 2025
RMS Diversified Pvt. Ltd. Vs DCIT, Central Circle-1
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4605
Income-tax Act, 1961-Section 153A, 143(3), 132, 14A, 68, 69C
Tribunals and Commissions17 Dec 2025Allowed
Marelli Um Electronic Systems Private Limited Vs DCIT/Assessment Unit, Income Tax Department Circle 16(1) Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4604
Income Tax Act, 1961-Section 143(3), 144C(5), 37, 144B, 144C(1)Companies Act
Tribunals and Commissions17 Dec 2025
Mr. Vishal Singhal Vs NFAC, Ward 2(2)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4603
Income Tax Act, 1961-Section 10(38), 68, 69C, 131(1)(d), 143(3), 144B, 147, 148
Tribunals and Commissions17 Dec 2025Allowed
Jai Parkash Food Products Vs ITO, Ward 36(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4633
Income Tax Act, 1961-Section 250
Tribunals and Commissions17 Dec 2025
Unheal Heart Care Foundation Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4630
Income Tax Act, 1961-Sections 80G, 12AA, 80G(5), 12AA(1)(ac)(iii), 12A(1)(ac)(iii)
Tribunals and Commissions17 Dec 2025
Income Tax Officer Ward-44(1) Vs Savita Aggarwal
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4650
Income Tax Act, 1961-Section 147, 144B, 68, 148, 149(1)TOLA Act, 2022ITAT Rules-Rule 27
Tribunals and Commissions17 Dec 2025
Ramesh Gandhi Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4694
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Dec 2025
Tarmo IT Services Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4683
Income Tax Act, 1961-Section 250, 68
Tribunals and Commissions17 Dec 2025Dismissed
Income Tax Officer Vs Komal Prasad Singhal
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4682
Income-tax Act, 1961-Section 250, 147, 144B, 68, 69C, 145, 145(3)
Tribunals and Commissions17 Dec 2025Allowed
Deputy Gothwal Constructions P. Ltd. Vs DCIT, Circle 74(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4681
Income Tax Act, 1961-Section 250, 201(1), 201(1A), 194C, 196, 271C, 139Haryana Development and Regulation of Urban Areas Act, 1975-Section 3(3)(ii)
Tribunals and Commissions17 Dec 2025Partly Allowed
Public Political Party Vs DCIT, Central Circle-31
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4680
Income-tax Act, 1961-Section 2(24)(iia), 13A, 13A(1), 14, 56, 56(1), 57(iii), 68, 69A, 80GGB, 80GGC, 115BBE, 132, 132(4), 134A, 139, 139(4B), 143(3), 144, 147, 148, 288Income Tax Act, 1922-Section 4(3)(v)Representation of the People Act, 1951-Section 29A, 29C(3)
Tribunals and Commissions17 Dec 2025Allowed
Naveen Gupta Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4678
Income Tax Act, 1961-Section 250, 68