COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,149 judgments · page 16 of 58

Tribunals and Commissions17 Dec 2025Partly Allowed

M/s Pristine Mega Logistics Park Pvt. Ltd. Vs Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4759

Income Tax Act, 1961-Section 143(3), 143(1), 143(1)(a), 80-IA, 80-IA(7), 80-IB, 80J(6A), 80JJA, 139(1), 234B, 234C

Tribunals and Commissions17 Dec 2025

Uma Strips Limited Vs The A.C.I.T

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4758

Income Tax Act 1961-Section 143(3), 68, 115BBE, 143(2), 133(6), 142(1)

Tribunals and Commissions17 Dec 2025Partly Allowed

M/s Royalux Lighting LLP Vs Assessment Unit, Income Tax Department, Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4757

Income Tax Act-Section 144B

Tribunals and Commissions17 Dec 2025Allowed

Mr. Bipin Agarwal Vs Asst. CIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4756

Income-Tax Act, 1961-Section 132, 132(4), 147, 148, 69A

Tribunals and Commissions17 Dec 2025Allowed

Shailesh Kumar Vs Asst. CIT (Central)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4755

Income Tax Act, 1961-Section 142(3), 153A/153-A, 153C, 132, 132-A, 153, 147/48, 147/148

Tribunals and Commissions17 Dec 2025Allowed

Gourav Chand Mittal Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4754

Tribunals and Commissions17 Dec 2025Partly Allowed

Jagdamba Petroleum India Vs DCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4753

Income-tax Act-Section 153C

Tribunals and Commissions17 Dec 2025Partly Allowed

M/s Brawny Nivesh Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4752

Income Tax Act, 1961-Section 143(3), 56(1), 56(2), 56(2)(viia), 47 clauses (via), (vic), (vicb), (vid), (vii), 119Income Tax Rules, 1962-Rule 11UA

Tribunals and Commissions17 Dec 2025Partly Allowed

Eli Lilly And Company (India) Private Limited Vs Assistant Commissioner Of Income Tax, Circle-1(1), Haryana

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4751

Income Tax Act, 1961-Section 144(c), 143(3), 144C(13), 144B, 92C(3), 92D, 234B, 234C, 234D, 270AIncome-tax Rules, 1962-Rule 10D

Tribunals and Commissions17 Dec 2025Dismissed

Deputy Commissioner Of Income Tax, Circle-14(2) Vs Ms. Meenu Shukla

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4750

Income Tax Act, 1961-Section 143(3), 54, 50C, 2(47)Transfer of Property Act-Section 53A

Tribunals and Commissions17 Dec 2025Partly Allowed

M. Sons Gems N Jewellery Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4749

Income Tax Act, 1961-Section 143(3), 251, 36(1)(vii), 36(2), 28, 36(1)(viia), 36(2)(v), 145(2), 155(6), 254, 139(1), 71, 72, 43B, 133(6), 68Constitution of India-Article 141

Tribunals and Commissions17 Dec 2025

Rakesh Garg Vs Income Tax Officer, Ward-4(3)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4819

Income Tax Act, 1961-Section 253(3)

Tribunals and Commissions17 Dec 2025Partly Allowed

Adesh Kumar Gupta Vs ITO, Ward-62(1), Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4435

Income Tax Act-Section 254(1), 147, 148, 148A, 149, 151, 151A, 69C, 115BBE, 145

Tribunals and Commissions16 Dec 2025Allowed

The Great Getsby Club of India Vs Income Tax Officer, Ward-2(3)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4452

Income Tax Act, 1961-Section 148, 147

Tribunals and Commissions16 Dec 2025

Aman Ghai Legal Heir Of Late Shri Anil Kumar Ghai Vs Income Tax Officer, Ward-51(1)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4451

Income Tax Act, 1961-Section 147, 144B, 148, 148A(b)

Tribunals and Commissions16 Dec 2025

Om Prakash, HUF Vs Income Tax Officer, Ward-3

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4450

Income Tax Act, 1961-Section 133(6)

Tribunals and Commissions16 Dec 2025

Tulsi Trust Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4469

Income Tax Act, 1961-Section 143(1), 154, 35AC, 80-G, 80-GGALimitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Tribunals and Commissions16 Dec 2025

Raj Kumar Sharma Vs Income Tax Officer, Ward-32(2)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4468

Tribunals and Commissions16 Dec 2025

Swaran Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4484

Income Tax Act-Section 142(1), 144

Tribunals and Commissions16 Dec 2025

Manish Kapoor Vs Income Tax Officer, Ward-28(2)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4480

Income Tax Act-Section 144