Tribunals and Commissions15 Dec 2025
Poonam Sodhi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4639
Income Tax Act, 1961-Section 143(2), 142(1), 69A, 250, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,463 judgments · page 18 of 74
Tribunals and Commissions15 Dec 2025
Shefali Mansingh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4638
Income Tax Act, 1961-Section 148, 147, 144
Tribunals and Commissions15 Dec 2025
Sunder Singh Vs Income Tax Officer, Ward -4
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4635
Income Tax Act, 1961-Section 142(1), 69A, 115BBE
Tribunals and Commissions15 Dec 2025
M/S H.P. & Sons Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4659
Tribunals and Commissions15 Dec 2025Partly Allowed
Assistant Commissioner Of Income Tax Vs Shri Rahul Nath
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4652
Income-tax Act, 1961-Section 143(3), 54F, 54, 45, 48(i), 131
Tribunals and Commissions15 Dec 2025Allowed
Shri Anuj Singhal Vs ITO Ward-1
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4733
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions15 Dec 2025Allowed
M/s Sharpline Network Pvt Ltd Vs ITO Ward 23(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4732
Income Tax Act, 1961-Section 250, 144, 68, 115BBE, 10(1)
Tribunals and Commissions15 Dec 2025
Shri Vikrant Vs ITO Ward-3(1)(4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4773
Income Tax Act, 1961-Section 250, 147, 144, 144B, 234A, 234B, 234C
Tribunals and Commissions15 Dec 2025
Anuvu UK Operations Ltd Vs DCIT, International Tax-1(1)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4792
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 9(1)(vi), 9(1)(vii), 9(i)(vi), Explanation 6 to Section 9(1)(vi), 90(2), 234 B, 270AFinance Act, 2012
Tribunals and Commissions15 Dec 2025Allowed
Sh. Om Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4790
Income-tax Act, 1961-Section 147, 148, 40A(3)
Tribunals and Commissions15 Dec 2025
AVG Logistics Ltd Vs Asst. Director Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4786
Income-tax Act, 1961-Section 143(1), 43B
Tribunals and Commissions15 Dec 2025Allowed
Brijesh Kumar Goswami Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4785
Income-tax Act, 1961-Section 271B, 44AB, 148
Tribunals and Commissions15 Dec 2025Partly Allowed
Income Tax Officer Vs Delhi Foodstech Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4784
Income-tax Act, 1961-Section 143(3), 68, 145(3), 115BBE
Tribunals and Commissions15 Dec 2025Allowed
Anil Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4783
Income Tax Act, 1961-Section 144, 151
Tribunals and Commissions15 Dec 2025
Income Tax Officer Vs Anil Kumar
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4782
Income-tax Act, 1961-Section 143(3), 44AD, 148, 133A, 10(38), 69, 115BBE, 147, 144, 144B, 139, 142, 153
Tribunals and Commissions15 Dec 2025
Income Tax Officer, New Delhi Vs Ambadeep Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4781
Income-tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149A(c), 149A(d)TOLAFinance Act, 2021
Tribunals and Commissions15 Dec 2025Partly Allowed
Tripura Bambu and Cane Development Centre Vs Income Tax Officer, Exemption, Ward-2(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4780
Income tax Act, 1961-Section 12A, 11, 143(3), 143(1)Companies Act, 1956-Section 25
Tribunals and Commissions15 Dec 2025Allowed
DAP Buildcon Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4779
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Dec 2025Allowed
Mohan Export (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4778
Income Tax Act, 1961-Section 143(3), 2(22)(e)
Tribunals and Commissions15 Dec 2025Allowed
Apna Jahan Charitable Trust Vs CIT(E)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4777
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 80G, 12A(1)(ac)(iii), 12AB(4), 2(15)