Tribunals and Commissions14 Oct 2025Allowed
Karnal Co-Op Sugar Mills Ltd. Vs ACIT, Circle, FF
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2631
Income-tax Act, 1961-Section 250, 271(1)(c), 274Constitution of India-Article 14
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 74 of 81
Tribunals and Commissions14 Oct 2025Dismissed
JCIT (OSD) Vs Midas Polypack Pvt. Ltd. (Now Known as AG Polypack Pvt. Ltd.)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2632
Income-tax Act, 1961-Section 153C(1)
Tribunals and Commissions14 Oct 2025Allowed
Mr. Ashish Kalra Vs ACIT, Central Circle-4, New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2678
Income Tax Act, 1961-Section 147, 143(3), 148, 148(2), 132(4), 250(4), 153A, 292C, 132Income Tax Rules 1962-Rule 46AConstitution of India-Article 226
Tribunals and Commissions14 Oct 2025Partly Allowed
M/s. Finest Promoters (P.) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2677
Income Tax Act-Section 80IA, 80IA(4)(iii), 143(2), 143(3), 271(1)(c), 293C
Tribunals and Commissions14 Oct 2025
DCIT Vs P& R Engineering Services Pvt.Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2657
Income Tax Act, 1961-Section 147, 143(3), 148, 139(1), 68
Tribunals and Commissions14 Oct 2025
Income Tax Officer Vs Bhavya Pipe Industry
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2655
Income Tax Act, 1961-Section 143(3), 144B, 69C, 133(6), 145, 44AF
Tribunals and Commissions14 Oct 2025Allowed
Sh. Bhag Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2654
Income Tax Act, 1961-Sections 147, 144, 151
Tribunals and Commissions14 Oct 2025Allowed
M/s Ambarnuj Finance and Investments Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2652
Income Tax Act, 1961-Section 147, 250(6)
Tribunals and Commissions14 Oct 2025Partly Allowed
Tankeshwar Gohil Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2422
Income-tax Act, 1961-Section 143(3), 263, 69A, 115BBE
Tribunals and Commissions13 Oct 2025
Sh. Deepak Vohra Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2633
Income-tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions13 Oct 2025
M/s Glued Entertainment Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2635
Income-tax Act-Section 194-I, 194C
Tribunals and Commissions13 Oct 2025
PGF Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2653
Income Tax Act, 1961-Section 143(3), 131, 133A, 147 (including third proviso), 148 to 153, 271(1)(c)Income tax Rules 1962-Rule 46ACompanies Act, 1956
Tribunals and Commissions13 Oct 2025Partly Allowed
Alankit Limited Vs DCIT, Circle 2(2), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2651
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37, 1151B, 153A, 143(1)(a), 37(1), 30 to 36
Tribunals and Commissions13 Oct 2025Allowed
Shray Jain Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2650
Income Tax Act, 1961-Section 147, 148, 143(3), 151
Tribunals and Commissions13 Oct 2025Allowed
Shanti Kumari Sharma Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2649
Income Tax Act, 1961-Section 147, 69A
Tribunals and Commissions13 Oct 2025Allowed
Yashbir Singh Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2648
Income Tax Act, 1961-Section 143(3), 143(2)
Tribunals and Commissions13 Oct 2025Allowed
Pramod Jaggi Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2646
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions13 Oct 2025Allowed
Sutanuti Tie Up Pvt. Ltd. Vs. ITO, Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2645
Income Tax Act, 1961-Section 147, 144B, 148, 69, 271(1)(c)
Tribunals and Commissions13 Oct 2025Allowed
Mr. Madan Rauniyar Vs Income Tax Officer, Ward-2(1)(3)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2642
Income Tax Act, 1961-Section 143(3), 250(6)Income Tax Rules, 1963-Rule 46A
Tribunals and Commissions13 Oct 2025Partly Allowed
Smt. Renu Tyagi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2640
Income Tax Act, 1961-Section 147, 144, 271(1)(c)