COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 76 of 81

Tribunals and Commissions10 Oct 2025

Shri Pawan Kumar Sharma Vs The A.D.I.T

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2658

Income Tax Act, 1961-Section 143(1), 143(1)(a), 143(2), 143(3), 36(1)(va), 139, 139(1), 37, 234A, 234B, 234C, 43B, 10AA

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Tribunals and Commissions10 Oct 2025Allowed

Huawei Telecommunications (India) Company Pvt. Ltd. Vs DCIT, Circle 2(1), Gurgaon (Haryana)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2710

Income Tax Act, 1961-Sections 143(3)/144C, 143(2), 142(1), 92CA(1), 92CA(3), 144C(1), Chapter X, 92C(3), 92C, 92C(1)Indian Income Tax Rules, 1962-Rule 10B, 10TA

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Tribunals and Commissions10 Oct 2025Partly Allowed

Pracheen Shri Aggarwal Digamber Jain Panchayat Vs The Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2709

Income Tax Act, 1961-Section 80GIncome Tax Appellate Tribunal Rules-Rule 29

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Tribunals and Commissions10 Oct 2025

Shri Arjun Kumar Vs ITO, Ward 2(1)(1), Ghaziabad

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2708

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Tribunals and Commissions10 Oct 2025

Shri Chetan Sharma Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2707

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Tribunals and Commissions10 Oct 2025Allowed

M/s Air Con Systems (India) Pvt. Ltd. Vs DCIT, Central Circle-30, New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2706

Income Tax Act, 1961-Section 144, 153A, 69A, 234A and 234B, 271AAC

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Tribunals and Commissions10 Oct 2025

Manohar Dutt Sharma Vs ITO 1 (5)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2705

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Tribunals and Commissions10 Oct 2025

The Pradhan Mercantile Association Charity Fund Vs The C.I.T [Exemption]

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2704

Income-tax Act, 1961-Section 80G(5)(ii); Section 80G(5); Section 80G; clause (ii) of first proviso to Section 80G

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Tribunals and Commissions10 Oct 2025

Ajay Kumar Vs ITO

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2703

Income Tax Act, 1961-Section 250, 147, 144B, 68, 69A, 69C, 145(3), 10(23FB)

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Tribunals and Commissions10 Oct 2025

Kavish Mercantile Pvt. Ltd. Vs NFAC

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2702

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Tribunals and Commissions10 Oct 2025

M/s. Voestalpine Vae Vkn India Pvt. Ltd. (Formerly known as M/s. VAE VKN Industries Pvt.Ltd.) Vs ACIT, Circle-17(1), New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2701

Income Tax Act, 1961-Section 250, 143(3), 143(1), 92E, 145(3)

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Tribunals and Commissions10 Oct 2025Allowed

Income Tax Officer, Baba Vishwakarma Ward-4(1) Vs Baba Vishwakarma Engineering Co. Pvt. Ltd.

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2700

Income Tax Act, 1961-Section 144, 68

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Tribunals and Commissions10 Oct 2025

Shri Inamul Haq Vs Income Tax Officer, Ward-2

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2699

Income Tax Act, 1961-Section 250(6), 147, 143(3), 50C, 148, 143(2), 142(1), 54, 54(1), 54(2), 54F, 54F(4)

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Tribunals and Commissions10 Oct 2025Allowed

Yamuna Expressway Industrial Development Authority Vs CIT(Appeal), Ghaziabad

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2698

Income Tax Act, 1961-Section 271B, 12AA, 148, 271A, 44AB, 44AA, 10(46), 12AUttar Pradesh Industrial Area Development Act, 1976-Section 3

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Tribunals and Commissions10 Oct 2025

Umesh Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2782

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Tribunals and Commissions10 Oct 2025Dismissed

M/s. Umesh Chand Jain Vs Deputy Commissioner Of Income Tax, Haridwar

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2629

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Tribunals and Commissions10 Oct 2025Dismissed

Sh. Ramesh Chandra Saraf Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2628

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Tribunals and Commissions09 Oct 2025Allowed

Kasiraj Rengappa Vs ITO

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2627

Income Tax Act, 1961-Section 250, 143(3), 250(6), 69A

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Tribunals and Commissions09 Oct 2025

Sanket Batra Vs ACIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2622

Income Tax Act, 1961-Section 147, 144C(13)

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Tribunals and Commissions08 Oct 2025Dismissed

Income Tax Officer Vs Virat Promoters Private Limited

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2634

Income Tax Act, 1961-Section 250, 147, 148, 148A(b), 148A(d), 144B, 69A, 69C

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