Income Tax Appellate Tribunal Judgments 2025 — Page 77

Tribunals and Commissions08 Oct 2025

Denso International Asia Co. Ltd. Vs Assistant Commissioner of Income Tax

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2664

Income Tax Act, 1961-Section 143(3), 144C(13), 9, 9(1)(vii), Explanation 2 to Section 9(1)(vii), 90, 234B, 270A

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Tribunals and Commissions08 Oct 2025Allowed

Kamaladityya Construction Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2626

Income Tax Act, 1961-Section 143(3), 153C, 153C(1)(a)(b), 127

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Tribunals and Commissions08 Oct 2025Partly Allowed

Maruti Suzuki India Limited Vs DCIT, Circle 16 (1), New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2625

Income-tax Act, 1961-Section 4, 5, 5(2), 9, 9(1)(i), 9(1)(ii), 10(34), 10(35), 14A, 14A(2), 14A(3), 32, 35(1)(iv), 35(2AB), 36(1)(iii), 37, 37(1), 40(a)(i), 40(a)(ia), 43B, 90, 90A, 92CA(3), 119, 143(3), 144C, 144C(1), 144C(5), 190, 191, 192, 192(1), 195, 195(1), 195(2), 195(3), 195(7), 201, 234B, 234D, 260, 2(14)Income-tax Rules, 1962-Rule 8D, 8D(2)(ii), 8D(2)(iii), 10Companies Act, 2013-Section 135

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Tribunals and Commissions08 Oct 2025

Bhavsagar Dealers Pvt Ltd Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2623

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Tribunals and Commissions08 Oct 2025Allowed

Syed Mudessir Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2621

Income Tax Act, 1961-Section 143(3), 147, 250(6)

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Tribunals and Commissions08 Oct 2025Allowed

Shri Malkiat Singh Vs ITO, Ward 45(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2620

Income Tax Act, 1961-Section 139(1), 144, 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(a), 149(1)(b)

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Tribunals and Commissions08 Oct 2025Dismissed

Commando Muscle Power Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2619

Income Tax Act, 1961-Section 143(1), 139(1)

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Tribunals and Commissions08 Oct 2025

Huawei International Pte. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2618

Income Tax Act, 1961-Section 147, 144C(13), 144C, 148A(d), 148A, 148, 148A(b), First proviso to Section 149, 149(1)(b), 151, 149(1), 5, 9, Chapter VIFinance Act, 2021

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Tribunals and Commissions08 Oct 2025Allowed