Tribunals and Commissions08 Oct 2025Dismissed
DCIT Vs Elan Buildcon Pvt. Ltd. & Anr.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2605
Income Tax Act, 1961-Section 143(3), 153C, 255(4)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 78 of 81
Tribunals and Commissions08 Oct 2025
Mohd. Gulzar Vs ITO, Ward 63 (5)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2604
Income-tax Act, 1961-Section 143(3), 145(3), 144 r.w.s. 254, 250, 271(1)(c), 234A, 2348 and 2340, 269T, 133(6)Income-tax Rules, 1962-Rule 6DD
Tribunals and Commissions08 Oct 2025Partly Allowed
Panasonic India Pvt. Ltd Vs NEAC
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2603
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 144C(5), 92CA(3), 92BAIncome-tax Rules, 1962-Rule 10B(1)(b)
Tribunals and Commissions08 Oct 2025Partly Allowed
ACIT Vs Kamal Timbers India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2602
Income-tax Act, 1961-Section 143(3), 68, 115BBEIncome Tax Rules, 1962-Rule 46
Tribunals and Commissions08 Oct 2025
The I.T.O Vs Sushil Kumar
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2601
I T Rules-Rule 46A
Tribunals and Commissions08 Oct 2025
Shri Sunil Kumar Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2600
Income-tax Act, 1961-Section 144
Tribunals and Commissions08 Oct 2025Partly Allowed
Asstt. Commissioner Of Income Tax Vs Sri Nitin Garg
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2599
Income Tax Act, 1961-Section 143(3), 143(2), 68, 133(6), 143/147, 143(3)/147, 69, 147, 148, 142(1), 234A, 234B, 234C, 234D
Tribunals and Commissions08 Oct 2025
Sh. Kishan Chand Madan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2598
Income-tax Act, 1961-Section 147, 151
Tribunals and Commissions08 Oct 2025Partly Allowed
JOGPL Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2597
Income Tax Act, 1961-Section 143(3), 144C(5), 92CA(3), 92B, 92B(2), 270A, 234A, 234B, 234C, 234DIndian Contract Act, 1872-Section 140, 141
Tribunals and Commissions08 Oct 2025Allowed
Syed Mohammad Ali Zaidi Vs Ito, Ward 1(2)(5)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2596
Income-tax Act, 1961-Section 148, 144, 147, 69, 271(1)(c)
Tribunals and Commissions08 Oct 2025Dismissed
DCIT Vs M/s. Fiem Industries Ltd
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2595
Income-tax Act, 1961-Section 143(3), 80IC, 43(5)FEMA Regulations, 20001922 Act
Tribunals and Commissions08 Oct 2025
Income Tax Officer, Ward-1(2)(4), Meerut Vs M/s. Livros Publishing Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2592
Income Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 68, 133(6)
Tribunals and Commissions08 Oct 2025Dismissed
Discovery Communication India Vs DCIT, Circle 7 (2), New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2590
Income-tax Act, 1961-Section 143(3), 144C(5)
Tribunals and Commissions08 Oct 2025Allowed
Karmic Business Specialties Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2588
Income Tax Act, 1961-Section 143(3), 147, 148, 153C
Tribunals and Commissions07 Oct 2025Partly Allowed
JCIT(OSD), Central Circle-1, New Delhi-110055 Vs Sahara India Real Estate Corporation Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2591
Income Tax Act, 1961-Section 143(3), 36(1)(iii), 68, 69, 10(1), 28(1)
Tribunals and Commissions07 Oct 2025Partly Allowed
Ms. Sudha Bakshi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2589
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions07 Oct 2025Partly Allowed
Gaurav Malhotra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2587
Income Tax Act, 1961-Section 147, 292C
Tribunals and Commissions07 Oct 2025Allowed
Prithvi Pal Singh Lamba Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2586
Income Tax Act, 1961-Section 143(3), 147, 148, 69A
Tribunals and Commissions07 Oct 2025Partly Allowed
Harish Batra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2585
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions07 Oct 2025
Ravindra Kumar Vs ITO, Ward 3(2)(5)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2584