Tribunals and Commissions06 Oct 2025Partly Allowed
M/s Hira Lall & Sons (Exports) (P) Ltd. Vs Income Tax Officer, Ward-11(3), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2647
Income-tax Act, 1961-Section 143(3), 68, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 79 of 81
Tribunals and Commissions06 Oct 2025Allowed
Shueb Urf Mohd. Kunwer Shueb Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2644
Income-tax Act, 1961-Section 144, 263, 148, 147, 54F
Tribunals and Commissions06 Oct 2025Partly Allowed
Ankur Kumar Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2641
Income-tax Act, 1961-Section 143(3), 147, 271(1)(c)
Tribunals and Commissions06 Oct 2025Allowed
Sri Mangoo Singh & Baljeet Singh Memorial Trust Vs Income Tax Officer, Exemption Ward, Ghaziabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2638
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Oct 2025Partly Allowed
Arun Pruthi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2636
Income-tax Act, 1961-Section 143(3), 23(2), 23(1)(a)
Tribunals and Commissions06 Oct 2025Allowed
Lummus Technology Heat Transfer B.V Vs Assistant Commissioner Of Income Tax, International Taxation, Gurugram
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2594
Income Tax Act, 1961-143(3), 144C(13), 80G, 40(a)(i), 192, 195Companies Act
Tribunals and Commissions06 Oct 2025
M/s Pratt & Whitney Canada Corp. & Anr. Vs The Dy. C.I.T
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2593
Income-tax Act-Section 153, 147, 144C(13), 133(6), 234A, 234B, 234F, 270A, 148A(b), 148A(d), 144C(1), 9(1)(vii), 195, 195(1), 90(2)
Tribunals and Commissions06 Oct 2025
ACIT, Circle 26 (2), New Delhi Vs M/s. VNG Impex P. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2582
Income-tax Act, 1961-Sections 143(2), 44AB, 68, 133(6), 43(5)
Tribunals and Commissions03 Oct 2025
Sajag Sarthak Foundation Vs. The C.I.T(E)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2663
Income-tax Act, 1961-Section 12AB, 12AB(1)(b)(ii)(B), 80GITAT Rules-Rule 18(6)
Tribunals and Commissions03 Oct 2025
SSJ Seating Systems Pvt Ltd Vs The Assessment Unit
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2662
Income-tax Act, 1961-Section 147, 144, 144B, 250
Tribunals and Commissions03 Oct 2025
Om Prakash Saini Vs. The C.I.T(A) - 3
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2624
Tribunals and Commissions03 Oct 2025Allowed
Jitendra Singh Vs ACIT/JCIT(Appeals)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2578
Income Tax Act, 1961-Sections 133(6), 147, 69A, 2(14), 10(1) and 2(1A)
Tribunals and Commissions01 Oct 2025Allowed
Roshan Lal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2583
Income-tax Act, 1961-Section 2(14), 143(3), 147
Tribunals and Commissions01 Oct 2025Allowed
Sanjeev Bedekar HUF Vs ACIT, Circle-30(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2581
Income-tax Act, 1961-Section 147 read with Section 144, 68
Tribunals and Commissions01 Oct 2025Allowed
Pelican Tobacco India Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2580
Income Tax Act, 1961-Section 147, 144, 143(2), 148, 142(1), 143(3), 292BB, 282BBFinance Act, 2008
Tribunals and Commissions01 Oct 2025Allowed
Golden Vs Income-tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2579
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions01 Oct 2025Allowed
Universal Confederation of Sree Narayana Guru Organizations Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2577
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12A
Tribunals and Commissions01 Oct 2025Allowed
Ravi Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2576
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions01 Oct 2025Allowed
Bal Sewa Ashram (Orphanage) Vs Income Tax Officer(E)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2575
Income Tax Act, 1961-Section 154, 11
Tribunals and Commissions01 Oct 2025Allowed
Ramvira Exim (India) Private Ltd. Vs ITO, Ward 21(1), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2574
Income-tax Act, 1961-Section 144B, 270A, 270AAC(1)