COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 80 of 81

Tribunals and Commissions01 Oct 2025Partly Allowed

M/s Aptive Components India Private Limited Vs ACIT, Circle-1(1), New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2573

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 92CA(3), 92CA, 234B, 234C

Tribunals and Commissions01 Oct 2025Dismissed

DCIT Vs Kawatra Tent and Caterers Pvt. Ltd.

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2572

Income Tax Act, 1961-Section 132, 132A, 139, 143(3), 147, 148, 149, 151, 153, 153A, 153C

Tribunals and Commissions01 Oct 2025Allowed

Rajeev Goswami Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2571

Income Tax Act, 1961-Section 147, 144, 250(6)

Tribunals and Commissions01 Oct 2025

Fortum Finnsurya Energy Pvt. Ltd. Vs Additional / Joint/ Deputy/ Assistant Commissioner Of Income Tax /Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2570

Income-tax Act, 1961-Section 143(3), 1448, 144C(3), 144B

Tribunals and Commissions01 Oct 2025Allowed

Raas Infratech Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2791

Income tax Act 1961-Section 143(3)

Tribunals and Commissions01 Oct 2025Allowed

Ravinder Kaur Bhasin Vs ACIT/NFAC

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2787

Income-tax Act, 1961-Section 147, 144B, 69, 234A, 234B, 234C, 234DITAT Rules, 1963-Rule 29

Tribunals and Commissions30 Sept 2025Allowed

Deepak Jain Vs Dy. Commissioner Of Income Tax, Central Circle-26

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2282

Income Tax Act, 1961-Section 69A, 115BBE, 143(2), 143(3), 250(4), 250(5), 250(6), 251(1)(a), 251(1)(b), 251(2)

Tribunals and Commissions30 Sept 2025

Webpulse Foundation Vs DCIT

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2283

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB

Tribunals and Commissions30 Sept 2025Allowed

NC Jewellers Vs DCIT, CC-26, Delhi

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2284

Income Tax Act-Section 250, 139(1), 143(2), 142(1)

Tribunals and Commissions25 Sept 2025Dismissed

Shri Kedarnath Rout Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2287

Tribunals and Commissions23 Sept 2025

The Income-tax Officer Vs Ravinder Nath Goel

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2279

Income-tax Act, 1961-Section 131, 147

Tribunals and Commissions22 Sept 2025Dismissed

Krishna Devi Sehrawat Vs ITO, Ward 43(6)

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2288

Income-tax Act, 1961-Sections 147 to 151A, 144, 144B, 69A, 251(1)(a), 143(2), 142(1)

Tribunals and Commissions22 Sept 2025Allowed

Harmit Bawa Vs DCIT, CC-27, New Delhi

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2285

Income Tax Act-Section 132, 153C

Tribunals and Commissions18 Sept 2025Allowed

Pathology Education Society, New Delhi Vs CIT (Exemption), New Delhi

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2286

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(iii)

Tribunals and Commissions16 Sept 2025Partly Allowed

Sudhir Awana Vs ACIT, Circle 5(3)(1)

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2290

Income Tax Act, 1961-Section 250, 144

Tribunals and Commissions16 Sept 2025Allowed

Lalit Kumar Vs ITO, Ward -1

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2278

Income Tax Act, 1961-Section 250

Tribunals and Commissions16 Sept 2025Dismissed

DBG Leasing And Housing Ltd. Vs ITO, Ward 7(1), New Delhi

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2251

Income Tax Act, 1961-Sections 147 and 143(3)Insolvency and Bankruptcy Code, 2016 (IBC)-Sections 7, 14, 29A, 30(2), 31(1), 31(3)(b)CIRP Regulations-Regulation 39(4)

Tribunals and Commissions15 Sept 2025Dismissed

Mahagun (India) Pvt. Ltd. Vs DCIT, CC-13, New Delhi

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2289

Insolvency and Bankruptcy Code, 2016-Section 7, 238, 53(1)Income Tax Act, 1961

Tribunals and Commissions04 Sept 2025

The Dy. CI.T. Vs M/s CNH Industrial [India] Pvt Ltd

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2281

Income Tax Act, 1961-Section 143(1), 139(1), 143(1)(a)ITAT Rules-Rule 18(6)

Tribunals and Commissions04 Sept 2025

The A.CI.T. Vs VIC Enterprises Pvt Ltd

Income Tax Appellate Tribunal · (2025) 09 ITAT CK 2280

ITAT Rules-Rule 18(6)IT Act-Section 36(1)(iii), 14A, 10(34)