Income Tax Act, 1961-Sections 143(3), 80IC, 80IC(4), 143(2), 142(1), 40(a), 14A, 80IA(12), 40(a)(i), 195, 9(1)(vi), 9(1)(vii), 195(1), 195(2), 80IA(8)Companies Act, 1956-Sections 391, 394Income-tax Rules, 1962-Rule 8D

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Tribunals and Commissions15 Dec 2025

Raju Rana Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4820

Income Tax Act, 1961-Section 250

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Tribunals and Commissions15 Dec 2025

Vikas Kumar Dogra Vs Assessing Officer, Ward -4(5)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4818

Income Tax Act-Section 143(2)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

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Tribunals and Commissions15 Dec 2025Allowed

Rishu Nandwani Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4817

Income Tax Act, 1961-Section 271(1)(c), 250

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Tribunals and Commissions15 Dec 2025

Nagendra Singh Vs Assessment Unit, Income Tax Department, NFAC

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4436

Income-tax Act, 1961-Section 272A(1)(d)

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Tribunals and Commissions15 Dec 2025Allowed

Yashpal Tyagi Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4407

Income Tax Act, 1961-Section 250, 143(3) read with Section 147, 148

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Tribunals and Commissions12 Dec 2025Partly Allowed

Ajay Kumar Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4826

Income Tax Act, 1961-Section 250, 147, 144B

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Tribunals and Commissions12 Dec 2025Allowed

M/s Anchor Alloys (P) Ltd. Vs ACIT Central Circle-II Faridabad Haryana

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4684

Income Tax Act, 1961-Section 147, 144, 151, 151(1), 148Right to Information Act, 2005

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Tribunals and Commissions12 Dec 2025Dismissed

Glorious Informatics Private Limited Vs ITO, Ward 10(1)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4718

Income Tax Act, 1961-Section 201(1), 201(1A), 194C

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Tribunals and Commissions12 Dec 2025Allowed

Premium Compostos India Pvt. Ltd. Vs ACIT(CC)-32

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4789

Income Tax Act, 1961-Section 246/250

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Tribunals and Commissions12 Dec 2025

Anil Bansal Vs ITO Ward 54(1)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4788

Income Tax Act, 1961-Section 144B, 143(2)

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Tribunals and Commissions12 Dec 2025

Car-O-Liner India Pvt. Ltd Vs PCIT-1

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4787

Income Tax Act, 1961-Section 144C

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Tribunals and Commissions12 Dec 2025Allowed

M/s. Shabnam Bharatinder Singh Vs DCIT, Central Circle-32, New Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4775

Income Tax Act, 1961-Section 250, 153C, 143(3), 132(4), 271DA, 153A, 153A(1), First Proviso to Section 153A, Second Proviso to Section 153A, Explanation 1 of Section 153A, 153B, 153B(1)(a), 153D, 132, 153, Chapter XIV B

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Tribunals and Commissions12 Dec 2025Allowed

Telstra Singapore Pte Ltd. Vs DCIT, Circle-3(1)(1), International Taxation, New Delhi

Income Tax Appellate Tribunal · 2025 INSC 757

Income Tax Act, 1961-Section 143(3), 144C, 9(1)(vi), 270A

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Tribunals and Commissions12 Dec 2025Allowed

M/s. Blue Breeze Trading LLP Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4811

Income Tax Act, 1961-Section 250, 250(2), 132, 132(1), 153C, 142(1), 69, 69A, 144, 153A, 153D, 234A, 234BIndian Evidence Act-Section 65(B)

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