Tribunals and Commissions12 Dec 2025Partly Allowed
Mr. Aslam Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4426
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,463 judgments · page 21 of 74
Tribunals and Commissions12 Dec 2025
Swatch Group (India) Retail Private Ltd. Vs DCIT, Circle 22(2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4425
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 92C(3), 92D, 270A, 143(2), 142(1)Income Tax Rules, 1962-Rule 10D, 10D(1)(f)
Tribunals and Commissions12 Dec 2025Allowed
M/s Tata Steel Limited Vs ACIT, Circle-1(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4423
Income Tax Act, 1961-Section 10B(9), 40A(2), 40A(2)(b), 80-IA, 92BA, 92BA(1), 92BA(i), 92CA, 92CA(3), 108, 143(3), 144C(5), 144C(13), 153(3), 270AFinance Act, 2017Finance Act, 2014
Tribunals and Commissions12 Dec 2025Allowed
Quadra Infratel Synergies Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4422
Income Tax Act, 1961-Section 1530, 143(3), 153C, 153A (fourth proviso), 153D, 69A, 28/69A, 69C
Tribunals and Commissions12 Dec 2025Allowed
Balkar Singh Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4421
Income-tax Act-Section 68
Tribunals and Commissions12 Dec 2025Partly Allowed
Income Tax Officer Vs Mam Raj Chunni Lal Exim
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4420
Income Tax Act, 1961-Section 68, 120, 124, 127, 129, 130, 133A, 139, 144B, 147, 148, 148A, 149, 151, 151ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 2(b), 3Finance Act, 2021
Tribunals and Commissions12 Dec 2025Partly Allowed
DCIT Vs Bharti Hexacom Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4419
Income Tax Act-Section 40(a)(ia), 260A, 143(3), 37(1) and Explanation 1 thereto, 35ABB, 194H, 80-IATelegraph Act-Section 4Companies Act, 1956-Section 224
Tribunals and Commissions12 Dec 2025Allowed
Ajit Batra Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4418
Income Tax Act, 1961-Section 68, 44AD, 115BBE, 271AAC
Tribunals and Commissions12 Dec 2025
JEKPL Private Limited Vs DCIT, Circle-4(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4417
Income Tax Act, 1961-Section 143(3), 80IB(9)Finance (No. 2) Act, 2009Constitution of India-Article 14
Tribunals and Commissions12 Dec 2025Allowed
Noida Special Economic Zone Authority Vs DCIT, Circle-2
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4416
Income Tax Act, 1961-Sections 10(20), 10(46), 54, 80AB, 80AC, 80IAB, 80IB, 80IB(10), 80IC, 139, 139(1), 139(4), 143(1), 143(3), 147, 148, 154, 194I and 263Special Economic Zone Act, 2005-Section 34
Tribunals and Commissions12 Dec 2025
Cosmo Films Limited Vs DCIT, Circle 6 (2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4415
Income-tax Act, 1961-Section 143(3), 144C, 144C(5), 92, 143(2), 142(1), 92CA(3), 143, 144, 147
Tribunals and Commissions12 Dec 2025Dismissed
ACIT, Central Circle-26 Vs Jai Maa Bhawani Overseas Pvt Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4824
Tribunals and Commissions12 Dec 2025
Asst. Commissioner Of Income Tax, Circle-Rewari Vs M/s Flexpack Technologies Private Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4823
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions12 Dec 2025Partly Allowed
Amarjit Mehta Vs Addl. CIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4439
Income Tax Act, 1961-Section 250, 271D
Tribunals and Commissions12 Dec 2025Allowed
Bhartiya Samruddhi Finance Ltd Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4406
Income-tax Act, 1961-Section 143(3), 68, 69, 69A, 269T, 43BThe Specified Bank Notes (Cessation of liabilities) Ordinance, 2016
Tribunals and Commissions12 Dec 2025Allowed
AKM Associates Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4437
Tribunals and Commissions11 Dec 2025
Radhika Bahadur Vs Assistant Commissioner Of Income-Tax, International Taxation 1(1)(2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4835
Income-tax Act, 1961-Section 143(3), 144C(13), 69A, 68
Tribunals and Commissions11 Dec 2025
DCIT Vs Sun Satellite Towers P. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4844
Income Tax Act, 1961-Section 68, 69A, 69C, 153A, 153C, 153C(1), First Proviso to Section 153C, 250Finance Act, 2017
Tribunals and Commissions11 Dec 2025Allowed
Munish Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4843
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions11 Dec 2025Allowed
Income Tax Officer Vs IBRASA Motels & Resorts Private Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4867
Income Tax Act, 1961-Section 147, 144B, 68, 271AACIncome Tax Rules-Rule 46A