Tribunals and Commissions11 Dec 2025Allowed
AVL Technical Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4865
Income Tax Act, 1961-Section 254/143(3), 144C, 144C(1), 133(6), 92CA(1), 92CA(3), 292B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 22 of 81
Tribunals and Commissions11 Dec 2025
Krishna Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4864
Income-tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions11 Dec 2025
Canopy Nirmans (P) Ltd. Vs ITO, Ward 25 (2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4859
Tribunals and Commissions11 Dec 2025
Haryana Power Generation Corporation Ltd Vs The ITO [TDS] Karnal
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4804
Income-tax Act, 1961-Section 201(1), 201(1A), 194C
Tribunals and Commissions10 Dec 2025Partly Allowed
Ascot Hotels And Resorts P. Ltd. Vs Assessing Officer, CPC, Circle 31(1), Delhi.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4842
Income Tax Act, 1961-Section 250, 201, 194C(5)
Tribunals and Commissions10 Dec 2025
A2Z Waste Management (Badaun) Ltd. Vs Deputy/Assistant Commissioner of Income Tax (TDS), CPC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4841
Income Tax Act, 1961-Section 250, 200A, 249(3), 234ECompanies ActLimitation Act, 1963-Section 5
Tribunals and Commissions10 Dec 2025Dismissed
B.B. Nigade & Sons & Uma Constructions JV Vs TDS, CPC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4840
Income Tax Act, 1961-Section 250, 249(3)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions10 Dec 2025
Unipatch Rubber Limited Vs DCIT/ACIT, Circle 25(1), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4839
Income Tax Act, 1961-Section 250, 271(1)(c), 80IC, 14A, 94(7), 274
Tribunals and Commissions10 Dec 2025Allowed
Shyamlal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4838
Income Tax Act, 1961-Section 250
Tribunals and Commissions10 Dec 2025Allowed
EWA Empowered Womens Association Vs CIT (Exemptions), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4837
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 253(5), 12AB(1)(b)(ii)
Tribunals and Commissions10 Dec 2025Allowed
Mohd. Ayyub Vs ITO, Ward – 28(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4836
Income Tax Act, 1961-Section 147, 144B, 148, 148A(b), 148A(d)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act 2020
Tribunals and Commissions10 Dec 2025Dismissed
Javi Home Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4866
Income Tax Act, 1961-Section 147 read with Section 144
Tribunals and Commissions10 Dec 2025
Sportseed Foundation Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4862
Income-tax Act, 1961-Section 12AB(1)(b)(ii), 80G(5)(iii)
Tribunals and Commissions10 Dec 2025Dismissed
DCIT, Central Circle 3 Vs Rakesh Arora
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4861
Income Tax Act, 1961-Section 143(3), 2(22)(e), 69A, 119, 143(2), 142(1), 144A
Tribunals and Commissions10 Dec 2025
Aakanksha Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4860
Income Tax Act, 1961-Section 250, 148, 144B, 54, 149, 147, 147(b), 143(2), 151, 282Information technology Act, 2000-Section 13Income-tax Rules, 1962-Rule 127
Tribunals and Commissions10 Dec 2025Allowed
Fateh Steel Metal Works Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4858
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions10 Dec 2025Dismissed
ACIT Vs Pankaj Gupta(HUF)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4857
Income Tax Act-Section 153C, 153A
Tribunals and Commissions10 Dec 2025Allowed
Late Mr. Naseem Ahmad Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4856
Income Tax Act, 1961-Section 144, 148
Tribunals and Commissions10 Dec 2025Dismissed
ACIT Vs Parul Bansal
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4855
Income-tax Act-Section 153C, 153A
Tribunals and Commissions10 Dec 2025
Outsystems Singapore Pte. Ltd. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4854
Income Tax Act, 1961-Section 143(3), 144C(13), 2(23C), 143(2), 142(1)(ii), 131Income-tax Rules, 1962-Rule 14Copyright Act-Section 14(a), 14(b)