Tribunals and Commissions10 Dec 2025
Ashok Kumar Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4877
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 24 of 81
Tribunals and Commissions10 Dec 2025
Maroon Organic Farming Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4876
Income-tax Act, 1961-Section 133(6), 143(2), 68, 2(1A)Companies Act
Tribunals and Commissions10 Dec 2025
Era Infra Saidutta JV Vs The A.C.I.T
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4875
Income-tax Act, 1961-Section 143(3), 145(3)
Tribunals and Commissions10 Dec 2025Allowed
PICO Deepali Overlays Consortium Vs DCIT, Central Circle-17, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4874
Income Tax Act, 1961-Sections 254, 153A, 143(3), 144C, 92CA(3), 144, 234A, 234B, 234C, 69A, 92, 92B, 132(4A), 69C
Tribunals and Commissions10 Dec 2025
Mahinder Parkash Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4872
Income-tax Act, 1961-Section 68
Tribunals and Commissions10 Dec 2025
Javi Home Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4871
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions10 Dec 2025Dismissed
Prestigious Enterprises P. Ltd. Vs ACIT, CC-18, New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4870
Income-tax Act, 1961-Section 254, 143(3), 68, 271(1)(c), 133(6)
Tribunals and Commissions10 Dec 2025
Managalaya Buildtech Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4869
Tribunals and Commissions10 Dec 2025Allowed
M/s Adhishwar Nivesh Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4868
Income Tax Act, 1961-Section 143(2), 143(3), 119
Tribunals and Commissions10 Dec 2025
Sh. Mukesh Kumar Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4922
Income-tax Act, 1961-Section 153A, 143(3), 153C, 153D
Tribunals and Commissions10 Dec 2025Allowed
Gurucharan Singh Hora Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4828
Income Tax Act, 1961-Section 153A, 69A, 115BBE, 153C
Tribunals and Commissions10 Dec 2025Allowed
Vinod Kumar Goyal Vs NFAC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4800
Income-tax Act, 1961-Section 143(3), 144B, 69C, 133(6), 145(3), 37
Tribunals and Commissions10 Dec 2025
C. J. Mangaliwala Dharmarth Trust Vs The Ld. Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4798
Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12AA, 12AB
Tribunals and Commissions10 Dec 2025Allowed
Amit Singhal Vs NFAC
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4424
Income-tax Act, 1961-Section 147, 144, 143(2), 148, 142(1), 115BBE
Tribunals and Commissions09 Dec 2025Allowed
Shri Rajesh Batra Vs Income Tax Officer
Income Tax Appellate Tribunal · 2023 INSC 1066
Income Tax Act, 1961-Section 250, 148, 149, 149(1), 149(1)(a), 149(1)(b), 147 to 151, 151, 151(i), 151(ii), 151(2), 148A, 148A(a), 148A(b), 148A(d)TOLA-Section 3, 3(1)Finance Act, 2021
Tribunals and Commissions09 Dec 2025Allowed
Madan Lal Bhaskar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4845
Income Tax Act, 1961-Section 250, 143(3), 221, 144, 54, 139(1), 54(2), 148, 159
Tribunals and Commissions09 Dec 2025Dismissed
DCIT Vs Gopal Hitech Infra Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4887
Income Tax Act, 1961-Section 250, 143(3), 68, 153C(1)
Tribunals and Commissions09 Dec 2025Dismissed
Tulip Infratech Private Limited Vs DCIT, Circle 76(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4883
Income Tax Act, 1961-Section 250, 201(1A), 194C, 196, 271CHaryana Development and Regulation of Urban Areas Act, 1975
Tribunals and Commissions09 Dec 2025Allowed
Aruna Jain Vs DCIT/ACIT, Central Circle, Ghaziabad
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4873
Income Tax Act, 1961-Section 143(3), 132, 139(1), 68, 153D, 250, 153A, 144BA
Tribunals and Commissions09 Dec 2025Allowed
Allen Petrochemicals Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4921
Income Tax Act, 1961-Section 153C, 144, 69C, 115BBE, 153C(1)(a)(b)Finance Act, 2015