Tribunals and Commissions09 Dec 2025Allowed
Somnath Vs ITO, Ward 2 (4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4918
Income-tax Act, 1961-Section 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 25 of 81
Tribunals and Commissions09 Dec 2025Partly Allowed
Late Shri Ram Kishore Seth (through Legal Heir, Smt. Rama Seth) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4916
Income-tax Act, 1961-Sections 54, 54F, 24, 69A, 115BBE, 143(2), 142(1)
Tribunals and Commissions09 Dec 2025Allowed
Rajesh Gupta Vs ITO, Ward 47 (1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4903
Tribunals and Commissions08 Dec 2025Allowed
M/s Dolphin Softech Pvt. Ltd. Vs ACIT, Circle-7(2), New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4920
Income Tax Act, 1961-Section 250, 147
Tribunals and Commissions08 Dec 2025Allowed
Stellar Capital Services Limited Vs Principal Commissioner Of Income Tax-7
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4919
Income Tax Act, 1961-Section 263
Tribunals and Commissions08 Dec 2025
DCIT, Circle 43(1) Vs Charu Goel
Income Tax Appellate Tribunal · 2023 INSC 1066
Income Tax Act, 1961-Section 250, 144B, 68, 69C, 147, 148, 148A, 149, 151TOLA-Section 3, 3(1)Finance Act 2021
Tribunals and Commissions08 Dec 2025Allowed
Hukum Singh Vs ITO, Ward 1(4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4901
Tribunals and Commissions08 Dec 2025Allowed
Holy Consultancy Services Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4896
Income Tax Act, 1961-Section 250, 68
Tribunals and Commissions08 Dec 2025Allowed
Mrs. Guneet Kaur Chadha Vs Income Tax Officer, Ward-12(3), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4893
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions08 Dec 2025
Nunhems Netherlands B.V. Vs A.C.I.T
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4911
Income-tax Act, 1961-Section 143(3), 144C(13), 270(A), 9(1)(vi), Explanation 4 to Section 9(1)(vi), Explanation 5 to Section 9(1)(vi), 9(1)(vii)
Tribunals and Commissions08 Dec 2025Dismissed
ACIT Vs Priyank Sukhija Café Concept Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4910
Income-tax Act, 1961-Section 153C
Tribunals and Commissions08 Dec 2025Allowed
M/s. Kamna Industries Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4906
Income-tax Act, 1961-Section 143(3), 250, 68, 115BBE
Tribunals and Commissions08 Dec 2025Allowed
Sh. Mukesh Chandra Agrawal Vs DCIT, Central Circle-28, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4905
Income-tax Act, 1961-Section 153C, 153C(1)
Tribunals and Commissions08 Dec 2025Partly Allowed
Sh. Bhagwat Dayal Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4904
Income-tax Act, 1961-Sections 153A, 68 read with 115BBE, 153D
Tribunals and Commissions08 Dec 2025
M/s Mitsui & Company Ltd Vs The A.C.I.T, Circle– 2(2)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4927
Income Tax Act, 1961-Section 143(2), 142(1), Explanation 1(a) of Section 9(1)(i)
Tribunals and Commissions08 Dec 2025Allowed
Massimo Dutti India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4831
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 92CA(3), 234B, 274, 270AIncome-tax Rules, 1962-Rule 10B(1)(b)
Tribunals and Commissions05 Dec 2025
ACIT, Circle 5 (1) Vs M/s. KCT Papers Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4902
Income-tax Act, 1961-Sections 2(1B), 2(19AA), 2(42A) (including Explanation 1, clause (b)), 11(4), 13(1)(bb), 45, 47(i), 47(vi), 47(vib), 48 (including second proviso), 49(1)(e), 49(1)(i), 49(2), 55(2)(1), 72A(5), SOCCompanies Act, 1956-Sections 391 to 394, 293(1)(d), Schedule V, Part-II
Tribunals and Commissions05 Dec 2025Allowed
Aragen Foundation Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4900
Income-tax Act, 1961-Section 12AB, 12AA(1)(ac)(ii), 80G, 37Foreign Contribution Regulation Act (FCRA)
Tribunals and Commissions05 Dec 2025
Danish Vs ACIT, Central Circle-32 New Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4899
Income Tax Act, 1961-Section 144, 194Q, 40(a)(ia)
Tribunals and Commissions05 Dec 2025
Vimalarjun Trust Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4897
Income-Tax Act, 1961-Section 250, 153, 139, 143(1), 133A, 153C, 153A, 143(2), 142(1), 153D, 68, 115BBE, 133(6), 132, 148