Tribunals and Commissions10 Dec 2025
Smt Suprobha Behera Vs The C.I.T[A]- 25
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4853
Income-tax Act, 1961-Section 132, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 23 of 81
Tribunals and Commissions10 Dec 2025Allowed
Income Tax Officer Vs Rohini Buildteh Private Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4852
Income Tax Act, 1961-Section 250, 69A, 292B
Tribunals and Commissions10 Dec 2025
Income Tax Officer Vs Raghu Vyas
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4851
Income Tax Act, 1961-Section 143(3), 143(1), 69A
Tribunals and Commissions10 Dec 2025
ITO, Ward 5(1) Vs Borze India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4849
Income Tax Act, 1961-Section 143(3)Income Tax Rules-Rule 46AVAT Act
Tribunals and Commissions10 Dec 2025
Toshiba Energy System & Solutions Corporation Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4848
Income Tax Act, 1961-Section 143(3), 144C(13), 9, 9(1)(vii), Explanation 2 to Section 9(1)(vii), 192, 195
Tribunals and Commissions10 Dec 2025Partly Allowed
Umar Daraj Vs ITO, Ward 1(2)(4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4847
Income-tax Act, 1961-Section 147, 148, 143(3), 151, 151(1), 151(2), 151(i), 151(ii), 151(b), 40A(3), 250Income-tax Rules, 1962-Rule 6DD, 6DD(c)(ii), 6DD(e)(ii), 46AFinance Act 2021
Tribunals and Commissions10 Dec 2025Allowed
Ramsons Aqua Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4846
Income Tax Act, 1961-Section 144, 147, 143(3)
Tribunals and Commissions10 Dec 2025Allowed
Anand Swaroop Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4892
Income-tax Act, 1961-Section 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions10 Dec 2025
Kavery Buildwell Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4891
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions10 Dec 2025
Myntra Inc. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4890
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), 192, 234A, 234B, 270A(1)
Tribunals and Commissions10 Dec 2025
Aadya Overseas Private Limited Vs Income Tax Officer, Ward-1(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4889
Income Tax Act, 1961-Section 143(3), 154
Tribunals and Commissions10 Dec 2025Dismissed
DCIT, Delhi Vs MKF Logistics Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4888
Income-tax Act, 1961-Section 143(2), 142(1), 194C, 194J, 143(3), 143(1), 199Income Tax Rules, 1962-Rule 37BA
Tribunals and Commissions10 Dec 2025Allowed
Qualcomm Incorporated Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4886
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 153, 9(1)(vi)(c), 115A, 234B, 234C, 270A, 9(1)(vi)(b), 9(1)(vi), Explanation IV to Section 9(1)(vi), 153AFinance Act, 2012Sale of Goods Act, 1930-Section 19
Tribunals and Commissions10 Dec 2025
ITO, Ward 21 (1) Vs Ruptex Mineral Water Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4885
Income-tax Act, 1961-Section 148A(d), 69A, 133(6), 68, 145(3)
Tribunals and Commissions10 Dec 2025Partly Allowed
Parveen Batra Vs ACIT, Circle 3(1)(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4884
Income-tax Act, 1961-Section 143(2), 142(1)
Tribunals and Commissions10 Dec 2025Allowed
Bombardier Inc Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4882
Income Tax Act, 1961-Section 147, 144C(13), 144C(5), 9(1)(vii), 90(2)
Tribunals and Commissions10 Dec 2025
Sadvipra Samaj Seva Vs The C.I.T.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4881
Income-tax Act, 1961-Section 12AB(1)(b)(ii), 12AB(1)(ac)(iii), 12AITAT Rules-Rule 18(6)
Tribunals and Commissions10 Dec 2025Allowed
Dabur India Limited Vs ACIT, Circle 7 (1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4880
Income-tax Act, 1961-Section 35, 35(1), 35(1)(iv), 115JB, 80G, 142(1), 143(1), 143(1)(a), 143(2), 143(3), 144B, 144C(3), 154
Tribunals and Commissions10 Dec 2025
The Dy. C.I.T Vs Malvinder Mohan Singh
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4879
Income Tax Act 1961-Section 90/91, 139(1), 64(1A), 143(2), 69, 115BBE, 139(4)Income Tax Rules-Rule 128
Tribunals and Commissions10 Dec 2025Allowed
Ram Manohar Kumar Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4878
Income-tax Act, 1961-Section 147, 144, 2(14)