Tribunals and Commissions05 Dec 2025Allowed
Prabha Devi Vs ITO, Ward 3(3)(5)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4895
Income Tax Act, 1961-Section 143(3) read with Section 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 26 of 81
Tribunals and Commissions05 Dec 2025
Joint Commissioner Of Income Tax, Circle-1(1) Vs M/s AWFIS Space Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4914
Income Tax Act, 1961-Section 143(3), 68, 148
Tribunals and Commissions05 Dec 2025
DCIT E-2, ARA Centre, Jhandewalan Delhi – 110055 Vs Three C Residency Private Limited
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4912
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions05 Dec 2025Dismissed
Income Tax Officer Vs Pankaj Enterprises Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4909
Income Tax Act, 1961-Section 147, 144B, 148, 282(1), 282(1)(c)Income Tax Rules-Rules 127, 127AInformation Technology Act, 2000-Chapter IV, Section 13, 13(1)
Tribunals and Commissions05 Dec 2025Partly Allowed
Vaksons Metaplast Pvt. Ltd. Vs PCIT (Central)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4907
Income Tax Act, 1961-Sections 68, 69A, 69C, 115BBE, 119, 120, 132, 132(4), 133A, 139, 142(1), 144A, 147, 153C, 154, 234A, 263, 56(2)(viib)Finance Act, 1989
Tribunals and Commissions05 Dec 2025Partly Allowed
Starkey Laboratories India Pvt. Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4925
Income Tax Act, 1961-Sections 37(1), 92CA(3), 143(3), 145, 145(1), 145(2), 250, 250(1)(b) and 250(2)Companies Act, 1956-Section 209(3)Companies Act, 2013-Section 128
Tribunals and Commissions05 Dec 2025
Anil Kumar HUF Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4924
Income-tax Act, 1961-Sections 144, 147, 148, 151, 143(3), 69C
Tribunals and Commissions05 Dec 2025
M/s Frozen Iron and Steel Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4923
Income Tax Act, 1961-Section 143(3), 147, 68, 142(1), 133(6)
Tribunals and Commissions05 Dec 2025Dismissed
Deputy Commissioner Of Income Tax Vs Arun Gupta
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4938
Income Tax Act-Section 153C
Tribunals and Commissions05 Dec 2025
Deputy Commissioner Of Income Tax Vs Alankit Assignments Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4937
Income Tax Act, 1961-Section 153A, Explanation 1 to Section 153A(1)
Tribunals and Commissions05 Dec 2025Dismissed
DCIT, Delhi Vs Amtek Transportation Systems Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4935
Income Tax Rules, 1962-Rule 46AIncome-tax Act, 1961-Section 133(6), 36, 43B, 37
Tribunals and Commissions05 Dec 2025
Deputy Commissioner of Income Tax Vs Mahalakshmi Light House
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4934
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 69-C, 147, 143(2)Constitution of India-Article 14
Tribunals and Commissions05 Dec 2025
M/s Diamond Realcon Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle-II, Faridabad
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4933
Income Tax Act, 1961-Section 68, 69, 142(1), 143(2), 144, 147, 148, 148A, 151, 153CConstitution of India-Article 14
Tribunals and Commissions05 Dec 2025Dismissed
Harsh Vardhan Singh Vs PCIT-12, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4932
Income Tax Act, 1961-Section 263, 147, Explanation 3 to Section 147, 144B, 148, 139(1)
Tribunals and Commissions05 Dec 2025
Shri Radha Krishan Mandir Trust Vs Income Tax Officer, Exemption 2(2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4931
Income Tax Act, 1961-Section 144, 69A, 143(2), 148, 292BB
Tribunals and Commissions05 Dec 2025
M/s Vatsana Technologies Pvt. Ltd. Vs Asst. CIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4930
Tribunals and Commissions05 Dec 2025
Income Tax Officer Vs Shri Ram Udyog
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4928
Income Tax Act, 1961-Section 250, 144, 139, 142(1), 143(2)
Tribunals and Commissions05 Dec 2025
Luminous Power Technologies Private Ltd. Vs Deputy Director Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4974
Income Tax Act, 1961-Section 143(3), 144C(13), 92CA, 92CA(3), 154, 144C(5), 144C, 153, 153B
Tribunals and Commissions05 Dec 2025
Turner Recreations (P) Ltd. Vs ITO, Ward 25(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4834
Income Tax Act, 1961-Section 147
Tribunals and Commissions05 Dec 2025
Ramita Chaudhuri Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4829