Income Tax Act, 1961-Section 250, 143(3), 80-IC, 143(2), 80-IB, 10B, 139(1), 139(4), 142(1), 148, 80P, 264, 119(2)(b), 72, 10B(8), 80JJAA, 32(1)(ii-a), 11(1), 11(2), 139(5), 10AA, 10A, 80AC, 80A(5), 80IA, Chapter VI-A, Chapter IIIIncome Tax Rules-Rule 12(2)Finance Act 33/2009

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Tribunals and Commissions03 Dec 2025

ITO, Ward 2(2) Vs Indraj

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 5005

Income Tax Act, 1961-Section 147, 144, 144B, 69A

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Tribunals and Commissions03 Dec 2025Dismissed

M/s. Viraj Software Pvt. Ltd. Vs Income Tax Officer, Ward-26(4)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4953

Income-tax Act, 1961-Section 144, 147 (including Explanation 2), 148 to 153, 142(1), 143(3), 139, 68, 69C

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Tribunals and Commissions03 Dec 2025Allowed

Bijendra Kumar Jain Vs Income Tax Officer, Ward-1(5), Meerut at Baraut

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4948

Income Tax Act-Section 254(1), 143(2), 115BBE, 69A, 144, 142(1), 150

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Tribunals and Commissions03 Dec 2025Allowed

Federation of European Business in India Vs Commissioner of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4947

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(vi), 2(15), 12AB, 13(8), 11, 10(23C), 2(13), 251(2)Companies Act, 2013-Section 8Companies Act, 1956-Section 25

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Tribunals and Commissions03 Dec 2025

Income Tax Officer Vs Sh. Arjun Arora

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4945

Income-tax Act, 1961-Section 143(3), 143(2)

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Tribunals and Commissions03 Dec 2025Partly Allowed

Sh. Imran Ahmad Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4943

Income-tax Act, 1961-Section 147, 144, 148, 139, 69C, 37Finance (No. 2) Act, 1998

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Tribunals and Commissions03 Dec 2025Allowed

Sh. Sanjay Kumar Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4942

Income Tax Act, 1961-Section 153C, 250(6)

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Tribunals and Commissions03 Dec 2025Dismissed

DCIT, Central Circle-1, New Delhi Vs Nivedan Fin-Invest Lese Limtied

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4941

Income Tax Act, 1961-Section 147, 143(3), 151, 148, 69A, 115BBE, 131(1)(a), 143(2), 127, 133(6), 153(3)

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Tribunals and Commissions03 Dec 2025

Unicure India Ltd. Vs PCIT (Central)-3

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4939

Income-tax Act, 1961-Section 153C, 263, 153C(1) 1st proviso

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Tribunals and Commissions03 Dec 2025Dismissed

DCIT Vs Prime Hitech Engineering Ltd.

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4995

Income-tax Act, 1961-Section 147, 133(6)

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Tribunals and Commissions03 Dec 2025

Vinod Bhati, Income Tax Officer Vs Faridabad

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4993

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Tribunals and Commissions03 Dec 2025

Shri Rajendra Kumar Dhar Vs The I.T.O

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4827

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Tribunals and Commissions03 Dec 2025

Sondex Wireline Ltd. Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4493

Income Tax Act, 1961-Section 143(3), 144C(13)

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Tribunals and Commissions02 Dec 2025Partly Allowed

Akhtar Rasool Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4929

Income Tax Act, 1961-Section 143(3), 143(2), 115BBE, 68, 69, 69A, 69B, 69C, 69D

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Tribunals and Commissions02 Dec 2025Allowed

Mawasi Vs CIT(A)/NFAC, Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 5013

Income Tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009

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Tribunals and Commissions02 Dec 2025

Alpha KKC Logistics India Pvt. Ltd. Vs Assessment Unit, Income Tax Department DCIT, Circle 1(1)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4940

Income Tax Act, 1961-Section 143(3), 144B

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